High Courts13 Feb 2015Disposed off
Amit Nagar and Others Vs State and Others
Delhi High Court · (2015) 1 JCC 549
Penal Code, 1860 (IPC) - Section 302, 34, 341
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 183 of 212
High Courts13 Feb 2015Allowed
Punjab National Bank Vs Kohinoor Foods Limited
Delhi High Court · (2015) 2 ARBLR 433 : (2015) 149 DRJ 168
Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 8Civil Procedure Code, 1908 (CPC) - Section 151
High Courts12 Feb 2015Allowed
Parma Nand Yadav & Ors Vs Union Of India & Ors
Delhi High Court · (2015) 02 DEL CK 0428
High Courts12 Feb 2015Disposed off
Than Singh and Others Vs State and Others
Delhi High Court · (2015) 2 JCC 1075
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, 34
High Courts12 Feb 2015Dismissed
Rattan Lal Arora Vs Delhi Vidhyut Board and Others
Delhi High Court · (2015) 02 DEL CK 0245
Constitution of India, 1950 - Article 226
High Courts12 Feb 2015Allowed
Deepak Chaudhary Vs Union of India and Others
Delhi High Court · (2015) 219 DLT 733
Constitution of India, 1950 - Article 226
High Courts12 Feb 2015
C.I.T. and Others Vs Escorts Ltd. and Others
Delhi High Court · (2015) 234 TAXMAN 366
Contempt of Courts Act, 1971 - Section 15
High Courts12 Feb 2015
Commissioner of Income Tax Vs Sivalik Cellulose Ltd.
Delhi High Court · (2015) 02 DEL CK 0241
High Courts12 Feb 2015Disposed off
Bachh Raj Lohia and Others Vs Bhanu Pratap Singh and Others
Delhi High Court · (2015) 02 DEL CK 0238
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 307, 34, 406, 420, 506
High Courts12 Feb 2015Dismissed
Mata Vaishno Finsec (P) Ltd. Vs Shailender
Delhi High Court · (2015) 02 DEL CK 0228
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts12 Feb 2015
Abhishek Vs State of the NCT of Delhi
Delhi High Court · (2015) 02 DEL CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 428Penal Code, 1860 (IPC) - Section 319, 321, 34, 392, 394
High Courts12 Feb 2015
Satvir Singh and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0215
High Courts12 Feb 2015Disposed off
Uday Kumar Yadav Vs State (NCT of Delhi)
Delhi High Court · (2015) 02 DEL CK 0213
Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(3)(a)(i)(ii), 15, 16, 2(y), 32Juvenile Justice Act, 1986 - Section 18, 2(h), 26, 3
High Courts12 Feb 2015Dismissed
State of NCT of Delhi Vs Jai Kumar and Others
Delhi High Court · (2015) 2 JCC 1096
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32, 6Penal Code, 1860 (IPC) - Section 120B, 302
High Courts12 Feb 2015Allowed
Inland Road Transport Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0211
Arbitration and Conciliation Act, 1996 - Section 34, 9Constitution of India, 1950 - Article 12, 14
High Courts12 Feb 2015Dismissed
Shaminder Kumar and Others Vs Nand Kishor and Others
Delhi High Court · (2015) 02 DEL CK 0208
Delhi Rent Control Act, 1958 - Section 14(1), 14(1)(e), 2(e), 27
High Courts12 Feb 2015Dismissed
Achal Singh Vs UOI
Delhi High Court · (2015) 02 DEL CK 0197
Border Security Force Act, 1968 - Section 16(d), 19(a), 19(b), 19(d), 20(b)
High Courts12 Feb 2015
Ex Sub Rajender Singh Vs Union of India and Others
Delhi High Court · (2015) 149 DRJ 136 : (2016) LabIC 781 : (2015) 4 LLN 642 : (2015) 2 SCT 728
High Courts12 Feb 2015Dismissed
Kashmiri Lal Bhutani Vs Arvind Kumar Adukia
Delhi High Court · (2015) 02 DEL CK 0121
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 13, 100, 144
High Courts12 Feb 2015Disposed off
Promila Gulati Vs Anil Gulati
Delhi High Court · (2015) 149 DRJ 195
Benami Transactions (Prohibition) Act, 1988 - Section 2(a), 4, 4(1), 4(2), 4(3)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11Evidence Act, 1872 - Section 91, 92