High Courts19 Feb 2015Dismissed
Oriental Insurance Co. Ltd. Vs B.N. Venkamma and Others
Delhi High Court · (2015) 02 DEL CK 0037
Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(ii)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 181 of 212
High Courts18 Feb 2015Disposed off
Shikha Beniwal Vs State and Others
Delhi High Court · (2015) 2 JCC 814
Criminal Procedure Code, 1973 (CrPC) - Section 235, 248, 325, 357, 357APenal Code, 1860 (IPC) - Section 307, 326, 34, 498A, 506
High Courts18 Feb 2015Dismissed
Anil Dutt Sharma Vs Union of India and Others
Delhi High Court · (2015) 2 RCR(Criminal) 202
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 376
High Courts18 Feb 2015Dismissed
Ram Mann Vs Delhi State Ind. Dev. Corpn. and Others
Delhi High Court · (2015) 2 LLJ 54
Constitution of India, 1950 - Article 12, 14, 16, 21, 309
High Courts18 Feb 2015Disposed off
Sukumar Chand Jain Vs Attam Vallabh Coop. Group Housing
Delhi High Court · (2015) 149 DRJ 192
Arbitration Act, 1940 - Section 30, 33
High Courts18 Feb 2015Disposed off
National Insurance Co. Ltd. and Others Vs Shanti Devi and Others
Delhi High Court · (2015) 2 ACC 503 : (2016) ACJ 695
High Courts18 Feb 2015Disposed off
Employees Provident Fund Appellate Tribunal Bar Association and Others Vs Union of India and Others
Delhi High Court · (2015) 4 AD 130
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 21(1), 7D, 7D(3), 7E, 7H
High Courts18 Feb 2015
Sanjay Malviya Vs R.K. Rawal
Delhi High Court · (2015) 149 DRJ 231
Criminal Procedure Code, 1973 (CrPC) - Section 482Foreign Exchange Management Act, 1999 - Section 49(3)Foreign Exchange Regulation Act, 1973 - Section 16(1)(b), 29(1)(a), 4, 50, 51
High Courts18 Feb 2015Dismissed
Employees State Insurance Corporation (ESIC) Vs Sumer Singh and Others
Delhi High Court · (2015) 3 SLJ 131
Constitution of India, 1950 - Article 226, 227
High Courts18 Feb 2015
Commissioner of Income Tax -Delhi-III Vs Shokeen Properties Pvt. Ltd.
Delhi High Court · (2015) 02 DEL CK 0288
High Courts18 Feb 2015
Microsoft Corporation and Others Vs Amritbir Singh
Delhi High Court · (2015) 02 DEL CK 0274
Copyright Act, 1957 - Section 2(o)
High Courts18 Feb 2015Dismissed
International Hispacol S.A. Vs Castmaster Enterprise Pvt. Ltd.
Delhi High Court · (2015) 4 ARBLR 328
Arbitration and Conciliation Act, 1996 - Section 2 (f), 2(f), 45, 8
High Courts18 Feb 2015Dismissed
Darshan Kumar Vs Punjab National Bank and Others
Delhi High Court · (2015) 02 DEL CK 0264
Constitution of India, 1950 - Article 14, 226
High Courts18 Feb 2015
Aloke Perial (HUF) and Others Vs Piyush Residence Pvt. Ltd. and Others
Delhi High Court · (2015) 02 DEL CK 0262
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Feb 2015
Commissioner of Income Tax-VIII Vs H.P. Goel
Delhi High Court · (2015) 02 DEL CK 0261
High Courts18 Feb 2015Disposed off
Ram Suresh Vs Bunty and Others
Delhi High Court · (2015) 02 DEL CK 0259
High Courts18 Feb 2015Dismissed
HDFC ERGO General Insurance Co. Ltd. Vs AISA and Others
Delhi High Court · (2015) 2 ACC 160
Motor Vehicles Act, 1988 - Section 149(2), 149(2) (a) (i), 149(2) (a) (ii)
High Courts18 Feb 2015Disposed off
New India Assurance Co. Ltd. Vs Mukesh Kumar and Others
Delhi High Court · (2015) 02 DEL CK 0257
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Motor Vehicles Act, 1988 - Section 149(2), 149(2) (a) (i), 149(2) (a) (ii), 149(2) (a)(ii)
High Courts18 Feb 2015Dismissed
Sarda Energy and Minerals Ltd. Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0253
High Courts18 Feb 2015Dismissed
TRG Industries Pvt. Ltd. Vs N.H.P.C. Ltd.
Delhi High Court · (2015) 5 AD 440 : (2015) 2 ARBLR 352 : (2015) 218 DLT 611
Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 15, 34, 34(2)Contract Act, 1872 - Section 55