High Courts19 Feb 2015
Commissioner of Income Tax Vs Nishi Mehra and Others
Delhi High Court · (2015) 02 DEL CK 0345
Income Tax Act, 1961 - Section 142A, 147, 148, 153A, 158BC
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 180 of 212
High Courts19 Feb 2015Dismissed
State Vs Pradeep Kumar
Delhi High Court · (2015) 02 DEL CK 0344
Criminal Procedure Code, 1973 (CrPC) - Section 161, 378(3)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 307
High Courts19 Feb 2015Dismissed
State Vs Salim Khan and Others
Delhi High Court · (2015) 02 DEL CK 0335
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 120B, 201, 203, 302, 363
High Courts19 Feb 2015Dismissed
Ram Singh Chauhan Vs Life Insurance Corporation of India
Delhi High Court · (2015) 02 DEL CK 0319
Constitution of India, 1950 - Article 226, 227
High Courts19 Feb 2015
Laverana Gmbh and Co. KG Vs Mac Personal Care Pvt. Ltd. and Others
Delhi High Court · (2015) 63 PTC 87
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, 151Drugs and Cosmetics Act, 1940 - Section 17DTrade and Merchandise Marks Act, 1958 - Section 11
High Courts19 Feb 2015Dismissed
Sunhill Public School Vs Govt. of NCT, Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0270
Constitution of India, 1950 - Article 14Delhi School Education Act, 1973 - Section 3(4), 4, 4(1), 4(4), 4(6)
High Courts19 Feb 2015
Commissioner, VAT Vs A.K. Woollen Industries
Delhi High Court · (2015) 02 DEL CK 0269
Delhi Value Added Tax Act, 2004 - Section 32, 33, 59, 59(1), 59(2)
High Courts19 Feb 2015
Bajaj Allianz General Insurance Company Ltd. and Others Vs Lal Singh and Others
Delhi High Court · (2015) 02 DEL CK 0267
Motor Vehicles Act, 1988 - Section 147(1)
High Courts19 Feb 2015Disposed off
Ashok Aggarwal Vs Sushil Kumar and Others
Delhi High Court · (2015) 2 ACC 168
Motor Vehicles Act, 1988 - Section 146, 166, 196
High Courts19 Feb 2015Dismissed
Dheeraj Mor Vs The Hon''ble High Court of Delhi
Delhi High Court · (2015) 149 DRJ 123
Constitution of India, 1950 - Article 124, 14, 16, 217, 217(2)
High Courts19 Feb 2015Disposed off
Karan Vs State
Delhi High Court · (2015) 2 JCC 1209
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 141, 147, 148, 149, 302
High Courts19 Feb 2015Allowed
Cook Suresh Kumar Vs Union of India and Others
Delhi High Court · (2015) 219 DLT 284 : (2015) LabIC 3551 : (2015) 2 LLJ 85
Constitution of India, 1950 - Article 311, 311(2)Penal Code, 1860 (IPC) - Section 379, 380, 457
High Courts19 Feb 2015Dismissed
Sylvania and Laxman Employees Welfare Union Vs Shyama Aggarwal and Others
Delhi High Court · (2015) 02 DEL CK 0117
Contempt of Courts Act, 1971 - Section 2(b)
High Courts19 Feb 2015Dismissed
Anil Bhatia and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 7 AD 256 : AIR 2015 Delhi 159 : (2015) 219 DLT 473 : (2015) 148 DRJ 397 : (2015) 2 JCC 913
Constitution of India, 1950 - Article 14, 19(1)(a), 19(2), 21Delhi Municipal Corporation Act, 1957 - Section 113, 142, 143, 146, 305New Delhi Municipal Council Act, 1994 - Section 209, 210, 211, 223, 319
High Courts19 Feb 2015Disposed off
Common Cause Vs Subhash Jain, Ex-Councillor and Others
Delhi High Court · AIR 2015 Delhi 172 : (2015) 219 DLT 298
Commissions of Inquiry Act, 1952 - Section 3Comptroller and Auditor-generals (Duties, Powers and Conditions of Service) Act, 1971 - Section 19AConstitution of India, 1950 - Article 226, 239AA
High Courts19 Feb 2015Dismissed
R.P. Yadav Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0054
Code Of Criminal Procedure, 1973 — Section 311Armed Forces Tribunal Act, 2007 — Section 14, 14(5)Navy (Discipline And Miscellaneous Provisions) Regulations, 1965 — Regulation 149, 216
High Courts19 Feb 2015
Brij Rattan Bagri and Others Vs Uma Rani Jain and Others
Delhi High Court · (2015) 02 DEL CK 0053
Delhi Rent Control Act, 1958 - Section 1(6), 14, 14(1)(e), 25B
High Courts19 Feb 2015Dismissed
Raman Mahindra and Others Vs Adarsh Bala Sud and Others
Delhi High Court · (2015) 7 AD 588 : (2015) 217 DLT 490 : (2015) 179 PLR 6
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)
High Courts19 Feb 2015Allowed
Oriental Insurance Co. Ltd. Vs Sinadhu Devi and Others
Delhi High Court · (2015) 02 DEL CK 0039
High Courts19 Feb 2015Disposed off
IFFCO Tokio Gen Ins Co. Ltd. Vs Mithu Sarkar and Others
Delhi High Court · (2015) 02 DEL CK 0038