High Courts23 Feb 2015Dismissed
Rajeev Kumar Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0275
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 178 of 212
High Courts23 Feb 2015Allowed
Manju Devi Vs Partap Singh
Delhi High Court · (2015) 6 AD 518 : (2015) 219 DLT 260 : (2015) 2 RCR(Rent) 423
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B(4), 25B(8)
High Courts23 Feb 2015Dismissed
Kanta Rani Vs Kishan Lal
Delhi High Court · (2015) 2 RCR(Rent) 27
Constitution of India, 1950 - Article 14, 142Delhi Rent Control Act, 1958 - Section 14(1)(e), 14(1)(h), 25B
High Courts23 Feb 2015Dismissed
Anguri Devi Vs Ram Chander and Others
Delhi High Court · (2015) 02 DEL CK 0143
High Courts23 Feb 2015
Runche Damai Vs State
Delhi High Court · (2015) 3 AD 117 : (2015) 3 Crimes 651 : (2015) 2 JCC 833
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 118, 157, 8Penal Code, 1860 (IPC) - Section 2 (f), 376
High Courts23 Feb 2015
Chanchal Chopra and Others Vs Sunil Chopra and Others
Delhi High Court · (2015) 02 DEL CK 0108
Income Tax Act, 1961 - Section 32(3)
High Courts23 Feb 2015
KRBL Ltd. Vs Lal Mahal Ltd. and Others
Delhi High Court · (2015) 3 AD 314 : (2015) 62 PTC 82
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts23 Feb 2015Disposed off
Microsoft Corporation and Others Vs Deepak and Others
Delhi High Court · (2015) 02 DEL CK 0106
Copyright Act, 1957 - Section 2(ffc), 2(o)
High Courts23 Feb 2015Disposed off
IACM Smart Learn Limited and Others Vs Global Think Computer
Delhi High Court · (2015) 02 DEL CK 0046
High Courts21 Feb 2015Dismissed
N.T.P.C. Ltd. Vs Patel Engineering Ltd.
Delhi High Court · (2015) 2 ARBLR 177 : (2015) 148 DRJ 576
Arbitration and Conciliation Act, 1996 - Section 34
High Courts21 Feb 2015Dismissed
Mohinder Pal Singh Vs Kamalpreet Kaur Lamba and Others
Delhi High Court · (2015) 219 DLT 584
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 7 Rule 11, Order 9 Rule 13, 151Land Acquisition Act, 1894 - Section 18, 30
High Courts20 Feb 2015Disposed off
Prakash Chandra Mishra Vs GNCT of Delhi and Others
Delhi High Court · (2015) 6 AD 78
Constitution of India, 1950 - Article 226
High Courts20 Feb 2015Disposed off
Department of Transport, Government of NCT of Delhi Vs Star Bus Services Pvt. Ltd. and Others
Delhi High Court · (2015) 5 ARBLR 54
Arbitration and Conciliation Act, 1996 - Section 17, 23, 37, 37(2)(b)
High Courts20 Feb 2015Dismissed
Reserve Bank of India Vs B.S. Rawat
Delhi High Court · (2015) 7 AD 513 : (2015) 219 DLT 346
Industrial Disputes Act, 1947 - Section 11A
High Courts20 Feb 2015Allowed
Mukesh Rao and Others Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0369
Constitution of India, 1950 - Article 226
High Courts20 Feb 2015Disposed off
Krishan Vs Delhi Transport Corporation
Delhi High Court · (2015) 4 AD 13
High Courts20 Feb 2015Dismissed
Nizamuddin Vs Ramzani
Delhi High Court · (2015) 3 AD 617 : (2015) 219 DLT 235 : (2015) 149 DRJ 258
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 39 Rule 2AConstitution of India, 1950 - Article 227Contempt of Courts Act, 1971 - Section 10, 12, 13, 2(b)
High Courts20 Feb 2015Disposed off
Kishan and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 02 DEL CK 0305
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 341
High Courts20 Feb 2015Disposed off
Hari Saran Sharma and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0304
Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), 320, 482Penal Code, 1860 (IPC) - Section 147, 149, 307, 308, 323
High Courts20 Feb 2015
Commissioner of Income Tax-XI Vs Raj Kumar Jain
Delhi High Court · (2015) 02 DEL CK 0299
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3