High Courts24 Feb 2015Dismissed
R.K. Saxena Vs Union of India and Others
Delhi High Court · (2015) 02 DEL CK 0098
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 177 of 212
High Courts24 Feb 2015Dismissed
State of NCT of Delhi Vs Naresh and Others
Delhi High Court · (2015) 2 JCC 1092
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 34, 506
High Courts24 Feb 2015
Sonu Vs State of NCT of Delhi
Delhi High Court · (2015) 3 JCC 1481
Penal Code, 1860 (IPC) - Section 100, 300, 302, 304, 307
High Courts24 Feb 2015
Commissioner of Income Tax Vs Nortel Networks India A. Pvt. Ltd.
Delhi High Court · (2015) 281 CTR 314 : (2015) 375 ITR 183
High Courts23 Feb 2015Dismissed
Fortune Metals Ltd. Vs Kanwar Enterprises Pvt. Ltd.
Delhi High Court · (2015) 02 DEL CK 0427
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7, Order 8 Rule 8
High Courts23 Feb 2015Allowed
Bipin Jain Vs Abhey Kumar Jain
Delhi High Court · (2015) 7 AD 507 : (2015) 219 DLT 319
High Courts23 Feb 2015
SNE India Pvt. Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2015) 319 ELT 627
High Courts23 Feb 2015Allowed
Paramjeet Singh Khurana Vs Punjab and Sind Bank
Delhi High Court · (2015) 02 DEL CK 0362
Constitution of India, 1950 - Article 226
High Courts23 Feb 2015Disposed off
Subhash Chander Vs Siddharth Singhal
Delhi High Court · (2015) 149 DRJ 239
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 37 Rule 1, Order 38 Rule 5, Order 39 Rule 1
High Courts23 Feb 2015Disposed off
Union of India and Others Vs Devender Kumar
Delhi High Court · (2015) 3 AD 257
Constitution of India, 1950 - Article 226
High Courts23 Feb 2015Partly Allowed
Priyaneet Kaur and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0342
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts23 Feb 2015Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Lal Babu Jha and Others
Delhi High Court · (2015) 149 DRJ 16
Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a) (ii), 149(2)(a)(i), 149(2)(a)(ii), 2(c)
High Courts23 Feb 2015
Commissioner of VAT Vs Jupitor Exports
Delhi High Court · (2015) 02 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 320(1), 320(8), 482Delhi Sales Tax Act, 1975 - Section 10, 11, 12, 13, 21Delhi Value Added Tax Act, 2004 - Section 106, 106(2), 106(3), 106(4), 45
High Courts23 Feb 2015
Shanghai Electric Group Co. Ltd. Vs Director of Income Tax-II
Delhi High Court · (2015) 376 ITR 46
Income Tax Act, 1961 - Section 253(2A), 263
High Courts23 Feb 2015Disposed off
P and R Overseas Pvt. Ltd. and Others Vs Authorized Officer, Oriental Bank of Commerce and Others
Delhi High Court · (2015) 02 DEL CK 0301
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)
High Courts23 Feb 2015Allowed
Ganga Devi and Others Vs Sanjeev Sharma and Others
Delhi High Court · (2015) 02 DEL CK 0300
Motor Vehicles Act, 1988 - Section 140, 166
High Courts23 Feb 2015Dismissed
Krishan Kumar Kashyap Vs The Appellate Authority Under Payment of Gratuity Act and Others
Delhi High Court · (2015) 218 DLT 708 : (2015) 145 FLR 703 : (2015) 2 LLJ 68 : (2015) LLR 356
Limitation Act, 1963 - Section 10, 10, 11, 11, 12, 12, 12Payment of Gratuity Act, 1972 - Section 7, 7 (7), 7(4), 7(7)
High Courts23 Feb 2015Dismissed
Durha Machines Pvt. Ltd. and Others Vs State Bank of Patiala
Delhi High Court · (2015) 2 BC 420 : (2015) 148 DRJ 427
Banking Regulation Act, 1949 - Section 21, 35ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)
High Courts23 Feb 2015Disposed off
Harish Chander and Others Vs Hindustan Petroleum Corporation Ltd. and Others
Delhi High Court · (2015) 6 AD 181 : (2015) 218 DLT 588 : (2015) 5 FLT 551
Constitution of India, 1950 - Article 21, 226Delhi Development Act, 1957 - Section 11(a)Land Acquisition Act, 1894 - Section 17(1), 4, 6
High Courts23 Feb 2015Allowed
Hindustan Times Limited Vs Aita Ram
Delhi High Court · (2015) 221 DLT 460 : (2015) LabIC 3542 : (2015) 2 LLJ 111 : (2015) 2 LLN 646 : (2015) LLR 411
Industrial Disputes Act, 1947 - Section 18(1), 25(FF), 25FF, 25-FF, 33-C(2)