High Courts24 Feb 2015Dismissed
R.P. Sharma Vs D.K. Kaushik
Delhi High Court · (2015) 234 DLT 552
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Hindu Succession Act, 1956 - Section 19
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 176 of 212
High Courts24 Feb 2015Dismissed
Surjeet Singh Kalra and Others Vs Darshan Lal and Others
Delhi High Court · (2015) 5 AD 230
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 144, 151Delhi Rent Control Act, 1958 - Section 14(1)(b)
High Courts24 Feb 2015Dismissed
Maya Devi Vs Rafeeqa Khatoon
Delhi High Court · (2015) 5 AD 271
Delhi Rent Control Act, 1958 - Section 14(2), 15(1), 15(1)(a), 15(4)
High Courts24 Feb 2015Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Jitender Kumar and Others
Delhi High Court · (2015) 2 ACC 521
Motor Vehicles Act, 1988 - Section 158(6), 166
High Courts24 Feb 2015Allowed
King Point Enterprises Co. Ltd. Vs Ali Asgar and Others
Delhi High Court · (2015) 62 PTC 267
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts24 Feb 2015Dismissed
Hanuman Dass Goel and Others Vs Poonam Chand Goel and Others
Delhi High Court · (2015) 4 AD 673
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Registration Act, 1908 - Section 17, 23, 4
High Courts24 Feb 2015
Delhi Development Authority Vs Sher Nabi Chaman and Others
Delhi High Court · (2015) 148 DRJ 673
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39Constitution of India, 1950 - Article 227
High Courts24 Feb 2015
Narcotics Control Bureau Vs Nthadiseng Josephina Bulaya and Others
Delhi High Court · (2015) 4 AD 561
Criminal Procedure Code, 1973 (CrPC) - Section 293, 313, 377, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 25A, 29, 50, 54, 57
High Courts24 Feb 2015Disposed off
Commisioner of Police and Others Vs Ex Const Raj Kumar
Delhi High Court · (2015) 02 DEL CK 0354
Constitution of India, 1950 - Article 14, 21, 226, 311(2)
High Courts24 Feb 2015Disposed off
Radha Krishan Vs Union of India and Others
Delhi High Court · (2015) 149 DRJ 282
High Courts24 Feb 2015Allowed
Neeraj and Others Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 3 AD 497
Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302, 34
High Courts24 Feb 2015Dismissed
State Vs Neeraj Lal
Delhi High Court · (2015) 02 DEL CK 0331
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)Penal Code, 1860 (IPC) - Section 201, 302, 363, 364
High Courts24 Feb 2015Disposed off
Pradeep Kumar and Others Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0318
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts24 Feb 2015Dismissed
Dilip Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0313
Civil Procedure Code, 1908 (CPC) - Section 148, 151Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 51, 52
High Courts24 Feb 2015Allowed
Zahid Khan Vs Arun Mandal and Others
Delhi High Court · (2015) 02 DEL CK 0311
Penal Code, 1860 (IPC) - Section 279, 338
High Courts24 Feb 2015
Satish Kumar Sood Vs Sizzler Restaurant Pvt. Ltd.
Delhi High Court · (2015) 02 DEL CK 0309
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10Registration Act, 1908 - Section 49Transfer of Property Act, 1882 - Section 17
High Courts24 Feb 2015Dismissed
Tractel Tirfor India Pvt. Ltd. Vs Nehru Place Hotels Ltd. and Others
Delhi High Court · (2015) 2 AD 721 : (2015) 2 ARBLR 156 : (2015) 218 DLT 558 : (2015) 148 DRJ 598
Arbitration and Conciliation Act, 1996 - Section 34, 34 (2) (b) (ii)Penal Code, 1860 (IPC) - Section 288, 304A
High Courts24 Feb 2015
Padmini Hindupur Vs Abhijit S. Bellur
Delhi High Court · (2015) 02 DEL CK 0279
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 13, 13(b), 20Hindu Marriage Act, 1955 - Section 9
High Courts24 Feb 2015Dismissed
Jayaswal NECO Industries Ltd. Vs Sarda Energy and Minerals Ltd. and Others
Delhi High Court · AIR 2015 Delhi 115 : (2015) 5 FLT 477
Forest (Conservation) Act, 1980 - Section 2Mines and Minerals (Development and Regulation) Act, 1957 - Section 11(2), 19, 3(c), 3(d), 3(g)
High Courts24 Feb 2015
Kanhaiya and Others Vs State and Others
Delhi High Court · (2015) 2 JCC 859
Penal Code, 1860 (IPC) - Section 302, 304, 308, 34