COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 174 of 212

High Courts27 Feb 2015Dismissed

Naveen Dabas and Others Vs State

Delhi High Court · (2015) 6 AD 728 : (2015) 2 CCR 202 : (2015) 219 DLT 242

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 101, 106, 27, 65B, 65-B

High Courts27 Feb 2015Disposed off

Soma Isolux Kishangarh Beawar Tollway Pvt. Ltd. Vs National Highways Authority of India

Delhi High Court · (2015) 5 AD 342 : (2015) 2 ARBLR 164 : (2015) 218 DLT 309 : (2015) 148 DRJ 585

Arbitration and Conciliation Act, 1996 - Section 17, 9, 9(ii)(e)

High Courts27 Feb 2015Dismissed

Patna Water Supply Distribution Networks Pvt. Ltd. Vs United Bank of India and Others

Delhi High Court · (2015) 3 AD 15 : (2015) 2 ARBLR 187 : (2015) 218 DLT 260

Arbitration and Conciliation Act, 1996 - Section 9

High Courts27 Feb 2015Allowed

Prem Lata Vs Central Information Commission and Others

Delhi High Court · (2015) 149 DRJ 266 : (2015) 2 RCR(Civil) 242

Constitution of India, 1950 - Article 14Right to Information Act, 2005 - Section 18(3), 2(j), 20, 20(1), 20(2)

High Courts27 Feb 2015Allowed

Galdhan Sangai and Others Vs University of Delhi and Others

Delhi High Court · (2015) 3 AD 309

Constitution of India, 1950 - Article 14

High Courts27 Feb 2015Dismissed

Manish Kumar Khanna Vs The Hon''ble Delhi High Court and Others

Delhi High Court · (2015) 3 AD 548

Civil Procedure Code, 1908 (CPC) - Section 89, 89(2)(d)Constitution of India, 1950 - Article 141, 225, 226, 32Penal Code, 1860 (IPC) - Section 302

High Courts27 Feb 2015

Bikram Singh Vs Deputy Commissioner of Income Tax

Delhi High Court · (2015) 02 DEL CK 0006

Income Tax Act, 1961 - Section 156, 220(6), 226(3), 68

High Courts26 Feb 2015Dismissed

Vijay Sharma Vs Central Bureau of Investigation

Delhi High Court · (2015) 2 JCC 1067

Criminal Procedure Code, 1973 (CrPC) - Section 389Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 259, 34

High Courts26 Feb 2015Dismissed

Prem Vs Arya Samaj Saket

Delhi High Court · (2015) 02 DEL CK 0358

High Courts26 Feb 2015

Shakuntala Gupta Vs The Bank of Rajasthan Limited and Others

Delhi High Court · (2015) 3 AD 800

Banking Regulation Act, 1949 - Section 44 (4), 44A, 44A(6), 45, 45(1)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 6Companies Act, 1956 - Section 14(1), 391, 394

High Courts26 Feb 2015Dismissed

New India Assurane Co. Ltd. Vs Arti Devi and Others

Delhi High Court · (2015) 02 DEL CK 0349

Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 166, 2(c)Penal Code, 1860 (IPC) - Section 279, 304A, 304-A

High Courts26 Feb 2015Disposed off

Tasleem Vs State (G.N.C.T. of Delhi)

Delhi High Court · (2015) 3 AD 769

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 201, 302, 376(2)(f), 506

High Courts26 Feb 2015Dismissed

Ajit R. Kyal Vs CBI

Delhi High Court · (2015) 02 DEL CK 0339

Criminal Procedure Code, 1973 (CrPC) - Section 313, 315, 482, 91Penal Code, 1860 (IPC) - Section 120B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)

High Courts26 Feb 2015Dismissed

National Highways Authority of India Vs D.S. Toll Road Ltd. and Others

Delhi High Court · (2015) 3 AD 296 : (2015) 2 ARBLR 416

Arbitration and Conciliation Act, 1996 - Section 16, 16(3), 17, 31(8), 31(8)(a)

High Courts26 Feb 2015Disposed off

National Insurance Company Ltd. Vs Shabana and Others

Delhi High Court · (2015) 2 AnWR 719

High Courts26 Feb 2015

Commissioner of Income Tax Vs Engineers India Ltd.

Delhi High Court · (2015) 4 AD 1 : (2015) 275 CTR 354 : (2015) 373 ITR 377 : (2015) 232 TAXMAN 287

Income Tax Act, 1961 - Section 10(33), 115WE, 115WJ, 139, 140

High Courts26 Feb 2015Allowed

New India Assurance Company Ltd. Vs Rukma Devi and Others

Delhi High Court · (2015) 02 DEL CK 0325

High Courts26 Feb 2015Allowed

Kalawati Devi and Others Vs Anil Kumar and Others

Delhi High Court · (2015) 2 ACC 491 : (2015) 148 DRJ 714

Motor Vehicles Act, 1988 - Section 177, 2(30), 39, 50, 50(1)(b)

High Courts26 Feb 2015Disposed off

Oriental Insurance Company Ltd. Vs Suda and Others

Delhi High Court · (2015) 02 DEL CK 0323

High Courts26 Feb 2015Allowed

Jiwan Industries Pvt. Ltd. Vs Anupam Products Ltd. and Others

Delhi High Court · (2015) 02 DEL CK 0124

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17