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Delhi High Court judgments, 2015

4,233 judgments · page 173 of 212

High Courts27 Feb 2015Allowed

Ahesan Abbas and Others Vs State

Delhi High Court · (2015) 02 DEL CK 0341

Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 374
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High Courts27 Feb 2015Disposed off

Jagdish Prasad Vs State and Others

Delhi High Court · (2015) 02 DEL CK 0329

Criminal Procedure Code, 1973 (CrPC) - Section 313Hindu Marriage Act, 1955 - Section 17Penal Code, 1860 (IPC) - Section 109, 397, 398, 399, 400
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High Courts27 Feb 2015Dismissed

Mohan Murti Vs Deutache Ranco

Delhi High Court · (2015) 02 DEL CK 0322

Bankers Books Evidence Act, 1891 - Section 6Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 20 Rule 6A, Order 21 Rule 106, Order 22 Rule 10, Order 37 Rule 1Contract Act, 1872 - Section 23
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High Courts27 Feb 2015

Ravi Kumar Vs State

Delhi High Court · (2015) 2 JCC 952

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 300, 302, 304(1), 304(I)
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