High Courts02 Mar 2015Dismissed
M.C.D. Vs Rajni Sharma and Others
Delhi High Court · (2015) 4 AD 733 : (2015) 219 DLT 106 : (2015) 2 LLJ 476
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 172 of 212
High Courts02 Mar 2015Dismissed
Rajinder Singh Vs C.B.I.
Delhi High Court · (2015) 148 DRJ 481 : (2015) 3 JCC 1532
Criminal Procedure Code, 1973 (CrPC) - Section 107, 150, 313, 319Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(i), 13(2), 20, 7
High Courts02 Mar 2015Disposed off
Seema Sapra Vs General Electric Co. and Others
Delhi High Court · (2015) 03 DEL CK 0167
Civil Procedure Code, 1908 (CPC) - Section 151Penal Code, 1860 (IPC) - Section 107, 108, 108A, 109, 120
High Courts02 Mar 2015Dismissed
Supreme Infrastructure India Limited and Others Vs Union of India and Others
Delhi High Court · (2015) 148 DRJ 543
High Courts02 Mar 2015Disposed off
Surya Estates (P) Ltd. and Others Vs Satish Kumar Bharti and Others
Delhi High Court · (2015) 125 CLA 361 : (2015) 189 CompCas 163 : (2015) 2 CoMPLJ 359 : (2015) 148 DRJ 549 : (2015) 132 SCL 753
Companies Act, 1956 - Section 108, 397, 398, 402
High Courts02 Mar 2015Allowed
Lalit Kumar Choudhary and Others Vs Union of India and Others
Delhi High Court · (2015) 148 DRJ 270
High Courts02 Mar 2015Dismissed
Subhash Chandra Agrawal and Others Vs Indian Farmers Fertiliser Cooperative Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0163
Companies Act, 1956 - Section 408Multi-State Cooperative Societies Act, 2002 - Section 122, 123, 61Right to Information Act, 2005 - Section 2(h), 2(h) (d), 2(h) (d) (i)
High Courts02 Mar 2015
Umesh Kumar Vs State
Delhi High Court · (2015) 03 DEL CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 173, 374(2)Penal Code, 1860 (IPC) - Section 302
High Courts02 Mar 2015Dismissed
All India Central Universities Officers Confederation and Others Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0123
Constitution of India, 1950 - Article 14, 226
High Courts02 Mar 2015Disposed off
New India Assurance Co. Ltd. Vs Sher Singh and Others
Delhi High Court · (2015) 03 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 173Delhi Police Act, 1978 - Section 60Motor Vehicles Act, 1988 - Section 163A, 163-A, 166, 166(4), 168
High Courts02 Mar 2015Partly Allowed
Anup Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0103
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts02 Mar 2015
Airef Engineers (P) Ltd. Vs Vinod Shetty
Delhi High Court · (2015) 03 DEL CK 0043
High Courts27 Feb 2015Dismissed
Union of India and Others Vs Birendra Singh and Others
Delhi High Court · (2015) 2 SLJ 215
Constitution of India, 1950 - Article 226
High Courts27 Feb 2015Allowed
Ravinder Kumar Vs State of NCT of Delhi
Delhi High Court · (2015) 2 JCC 1457
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 366, 376
High Courts27 Feb 2015Disposed off
Jitender Yadav and Others Vs Indra Gandhi National Open University and Others
Delhi High Court · (2015) 3 AD 690
Constitution of India, 1950 - Article 226, 227
High Courts27 Feb 2015Disposed off
Sahab Singh and Others Vs State (NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1140
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 323, 34, 341, 354, 354AProtection of Children from Sexual Offences Act, 2012 - Section 12, 8
High Courts27 Feb 2015Disposed off
Vijay Mahajan and Others Vs Akhil Bhartiya Mahajan Shiromani Sabha and Others
Delhi High Court · (2015) 149 DRJ 306
High Courts27 Feb 2015Disposed off
Reliance General Insurance Co. Ltd. Vs Geeta Devi and Others
Delhi High Court · (2015) 02 DEL CK 0365
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts27 Feb 2015
Suman Lata Vs Govt. of NCT Delhi and Others
Delhi High Court · (2015) 02 DEL CK 0364
Administrative Tribunals Act, 1985 - Section 14, 3(q)Constitution of India, 1950 - Article 301, 302, 303, 304, 305