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Delhi High Court judgments, 2015

4,233 judgments · page 171 of 212

High Courts03 Mar 2015Disposed off

HDFC ERGO Gen. Insurance Co. Ltd. Vs Bablu Sahni and Others

Delhi High Court · (2015) 03 DEL CK 0108

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 195, 35, 35 (A)Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
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High Courts03 Mar 2015Allowed

HDFC ERGO Gen. Insurance Co. Ltd. Vs Baby Khushbu and Others

Delhi High Court · (2015) 03 DEL CK 0107

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
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High Courts03 Mar 2015Disposed off

Seema Vs Shyam Tandon

Delhi High Court · (2015) 03 DEL CK 0027

Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 24
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High Courts03 Mar 2015Disposed off

HDFC ERGO Gen. Insurance Co. Ltd. Vs Nirmala Devi and Others

Delhi High Court · (2015) 2 ACC 527 : (2015) 148 DRJ 691

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 20A Rule 20A, Order 37 Rule 37, 35Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
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