High Courts04 Mar 2015
Vijender and Others Vs State (NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1266
Criminal Procedure Code, 1973 (CrPC) - Section 357Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 170 of 212
High Courts04 Mar 2015
JRD Stock Brokers (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 276 CTR 362 : (2015) 375 ITR 600
Income Tax Act, 1961 - Section 132, 132(4), 158BB, 158BC, 158BC(c)
High Courts04 Mar 2015Dismissed
Delhi Transport Corporation Vs Security Cum Detective Services
Delhi High Court · (2015) 03 DEL CK 0026
Arbitration and Conciliation Act, 1996 - Section 34
High Courts04 Mar 2015
Mahalakshmi Cable Industries Vs Commissioner of Central Excise
Delhi High Court · (2015) 322 ELT 215
Central Excises and Salt Act, 1944 - Section 11B, 11B (1), 12A, 5A
High Courts03 Mar 2015Dismissed
Ajay Kumar Bhardwaj Vs DTC and Others
Delhi High Court · (2015) 219 DLT 702
Constitution of India, 1950 - Article 226, 227, 311, 311(2)Penal Code, 1860 (IPC) - Section 120B, 120-B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts03 Mar 2015Disposed off
Hotel Rani Castle Vs E.P.F. Appellate Tribunal and Others
Delhi High Court · (2015) 146 FLR 283 : (2015) 2 LLJ 455
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 14-B, 7(1), 7A, 7Q
High Courts03 Mar 2015Allowed
Manoj Kumar Vs Director of Revenue Intelligence
Delhi High Court · (2015) 6 AD 373 : (2015) 219 DLT 112
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37
High Courts03 Mar 2015Allowed
Ministry of Road Transport and Highways, Government of India Vs DSC Ventures Pvt. Ltd.
Delhi High Court · (2015) 2 ARBLR 142 : (2015) 219 DLT 596 : (2015) 148 DRJ 566
Arbitration and Conciliation Act, 1996 - Section 17, 37(2)(b), 9, 9(ii)(a), 9(ii)(b)National Highways Act, 1956 - Section 7, 8Specific Relief Act, 1963 - Section 14, 14(1)(a), 14(1)(c), 21, 41(e)
High Courts03 Mar 2015
Umesh Kumar Vs State
Delhi High Court · (2015) 03 DEL CK 0271
Criminal Procedure Code, 1973 (CrPC) - Section 173, 374(2)Penal Code, 1860 (IPC) - Section 302
High Courts03 Mar 2015Disposed off
HDFC Ergo Gen. Insurance Co. Ltd. Vs Bablu Sahani and Others
Delhi High Court · (2015) 03 DEL CK 0269
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 10 Rule 2, Order 12 Rule 6, Order 13 Rule 10, Order 13 Rule 3Criminal Procedure Code, 1973 (CrPC) - Section 35Motor Vehicles Act, 1988 - Section 163-A, 165, 166, 166, 167
High Courts03 Mar 2015Disposed off
Sunil Kumar and Others Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 2 JCC 826
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 34, 342, 347, 392
High Courts03 Mar 2015Dismissed
Shankar Singh Vs UOI and Others
Delhi High Court · (2015) 3 SLJ 169
Constitution of India, 1950 - Article 226, 227
High Courts03 Mar 2015Dismissed
Union of India and Others Vs K.T. Akhtar and Others
Delhi High Court · (2015) LabIC 2502 : (2015) 3 SLJ 162
Constitution of India, 1950 - Article 226
High Courts03 Mar 2015
Hans Kumar Jain Vs Renu Gandotra
Delhi High Court · (2015) 03 DEL CK 0185
Criminal Procedure Code, 1973 (CrPC) - Section 251, 378(4)General Clauses Act, 1897 - Section 27Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts03 Mar 2015Disposed off
Arvind Madhok Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0182
Penal Code, 1860 (IPC) - Section 307, 320, 420, 467, 468
High Courts03 Mar 2015Dismissed
Shiv Raj Singh Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0171
High Courts03 Mar 2015Disposed off
Ministry of Road Transport and Highways Government of India Vs DSC Ventures Pvt. Ltd.
Delhi High Court · (2015) 03 DEL CK 0162
Arbitration and Conciliation Act, 1996 - Section 17, 37 (2) (b), 9, 9 (ii) (a), 9 (ii) (b)National Highways Act, 1956 - Section 7, 8Specific Relief Act, 1963 - Section 14, 14 (1) (a), 14 (1) (c), 21, 41 (e)
High Courts03 Mar 2015
Jagdish Prasad Vs State
Delhi High Court · (2015) 03 DEL CK 0160
Evidence Act, 1872 - Section 68, 69Succession Act, 1925 - Section 63
High Courts03 Mar 2015Disposed off
Meena Sharma Vs Rajiv Kumar and Others
Delhi High Court · (2015) 03 DEL CK 0159
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Delhi Rent Control Act, 1958 - Section 14, 14(1), 14(1) (e), 14(1)(a), 14(2)
High Courts03 Mar 2015Allowed
Commissioner of Police and Others Vs Constable (Mounted) Laxmi Narayan
Delhi High Court · (2015) 03 DEL CK 0122
Constitution of India, 1950 - Article 14, 226, 227