High Courts05 Mar 2015Disposed off
Deere and Co. and Others Vs S. Harcharan Singh and Others
Delhi High Court · (2015) 10 AD 588 : (2015) 63 PTC 433
Trade Marks Act, 1999 - Section 11(6), 11(8), 135, 2(1)(zg), 2(m)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 168 of 212
High Courts05 Mar 2015Disposed off
Hem Singh Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1201 : (2015) 3 RCR(Criminal) 1008
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts05 Mar 2015Disposed off
Vinod Kumar Vs State
Delhi High Court · (2015) 2 JCC 1197
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 397, 398, 399Penal Code, 1860 (IPC) - Section 409, 411, 419, 420, 424
High Courts05 Mar 2015Disposed off
Maan Singh Vs State
Delhi High Court · (2015) 2 JCC 1142
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 109, 120B, 120-B, 34, 363
High Courts05 Mar 2015
Commissioner of Income Tax Delhi Vs Tony Elelctronics Ltd.
Delhi High Court · (2015) 375 ITR 431
High Courts05 Mar 2015Dismissed
Gianwati Taxak Vs The University of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0207
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 12(1)
High Courts05 Mar 2015
Inderjeet Singh Vs State NCT of Delhi
Delhi High Court · (2015) 2 JCC 867
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 357, 428Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 106, 113A, 113B
High Courts05 Mar 2015Dismissed
DMG Consulting Pvt. Limited Vs Telecommunication Consultants India Limited
Delhi High Court · (2015) 03 DEL CK 0188
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 11(8), 12
High Courts05 Mar 2015
Naveen Jindal Vs Zee Media Corporation Ltd. and Others
Delhi High Court · (2015) 219 DLT 605 : (2015) 149 DRJ 404
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 14, 19(1)(a), 19(2), 21, 32Criminal Procedure Code, 1973 (CrPC) - Section 156(3)
High Courts05 Mar 2015Allowed
Geeta Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 3 AD 322 : (2015) 149 DRJ 351 : (2015) 2 JCC 1476
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 304B, 304-B, 34, 498A
High Courts05 Mar 2015Partly Allowed
Jayaswal Neco Industries Ltd. Vs UOI and Others
Delhi High Court · (2015) 218 DLT 696
High Courts05 Mar 2015Dismissed
Rekha Sharma and Others Vs Central Bureau of Investigation
Delhi High Court · (2015) 1 CCR 261 : (2015) 218 DLT 1 : (2015) 149 DRJ 449
Companies Act, 1956 - Section 10, 159, 164Constitution of India, 1950 - Article 14, 20(3), 21, 23, 356Criminal Procedure Code, 1973 (CrPC) - Section 107, 108, 109, 110, 154
High Courts05 Mar 2015Disposed off
Sahil Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 363, 376Prohibition of Child Marriage Act, 2006 - Section 3
High Courts05 Mar 2015Disposed off
Tara Chand and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 3 AD 694 : (2015) 150 DRJ 146
Companies Act, 2013 - Section 159, 271, 272Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 41, 437, 438, 438(1)
High Courts05 Mar 2015Dismissed
Roop Chand Gupta Vs Delhi Vidyut Board
Delhi High Court · (2015) 03 DEL CK 0025
Constitution of India, 1950 - Article 226
High Courts04 Mar 2015Disposed off
Narinder Kaur Oberoi and Others Vs State and Others
Delhi High Court · (2015) 3 JCC 1518
Criminal Procedure Code, 1973 (CrPC) - Section 161, 190Penal Code, 1860 (IPC) - Section 308, 323, 325, 34, 341
High Courts04 Mar 2015Disposed off
Ram Kawar Vs SMC Global Securities Ltd.
Delhi High Court · (2015) 2 BC 453
Criminal Procedure Code, 1973 (CrPC) - Section 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Mar 2015Dismissed
Sahkarmi Welfare Association of Retired Employees of National Council for Cooperative Training Vs Union of India and Others
Delhi High Court · (2015) 219 DLT 115
High Courts04 Mar 2015Allowed
Nandu Sahani Vs State (Govt. of NCT)
Delhi High Court · (2015) 3 AD 164 : (2015) 2 JCC 948
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 354, 363, 376
High Courts04 Mar 2015Disposed off
Vinay Kumar Vs Commissioner of Police
Delhi High Court · (2015) 03 DEL CK 0293
Constitution of India, 1950 - Article 226