High Courts09 Mar 2015Allowed
Shriram General Insurance Co. Ltd. Vs Mannu and Others
Delhi High Court · (2015) 03 DEL CK 0270
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 167 of 212
High Courts09 Mar 2015Disposed off
Prem Kumar Gupta Vs Bank of India and Others
Delhi High Court · (2015) 130 SCL 489
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38, Order 39 Rule 39, Order 40 Rule 40, Order 9 Rule 9, 151Criminal Procedure Code, 1973 (CrPC) - Section 482Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 19(17), 19(25), 19(4), 19(6)
High Courts09 Mar 2015Allowed
Pushpa Singh Vs Director of Education and Others
Delhi High Court · (2015) 03 DEL CK 0208
Constitution of India, 1950 - Article 21A, 226, 30, 41, 45Delhi School Education Act, 1973 - Section 11, 15
High Courts09 Mar 2015Partly Allowed
Kamal Narayan Kaul Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0201
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Mar 2015Dismissed
Sanjay Kumar Vs UOI and Others
Delhi High Court · (2015) 5 AD 677
Border Security Force Act, 1968 - Section 23Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts09 Mar 2015
S. Ravichandran and Others Vs UOI and Others
Delhi High Court · (2015) 03 DEL CK 0192
High Courts09 Mar 2015
Bharat Solvent and Chemical Corporation Vs Union of India and Others
Delhi High Court · (2015) 218 DLT 774 : (2015) 320 ELT 267 : (2015) 50 GST 470 : (2015) 33 GSTR 181
Customs Tariff Act, 1975 - Section 9A(1), 9A(6), 9C
High Courts09 Mar 2015
Bijender Singh Vs Haryana Roadways
Delhi High Court · (2015) 3 AD 261 : (2015) LLR 459
Industrial Disputes Act, 1947 - Section 10, 15, 33
High Courts09 Mar 2015Disposed off
Abdul Alim Vs State of NCT of Delhi
Delhi High Court · (2015) 03 DEL CK 0146
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 354, 376, 376(2)(f), 377, 511
High Courts09 Mar 2015Disposed off
Chandrika Prasad Vs State
Delhi High Court · (2015) 03 DEL CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 354Protection of Children from Sexual Offences Act, 2012 - Section 10
High Courts09 Mar 2015Dismissed
State Trading Corporation of India Ltd. Vs Global Steel Holdings Limited and Others
Delhi High Court · (2015) 4 AD 42 : AIR 2015 Delhi 100 : (2015) 2 ARBLR 401 : (2015) 149 DRJ 289
Arbitration and Conciliation Act, 1996 - Section 30, 34, 36, 49, 73Civil Procedure Code, 1908 (CPC) - Order 19 Rule 3, Order 21 Rule 11(2), Order 21 Rule 21, Order 21 Rule 37, Order 21 Rule 38Companies Act, 1956 - Section 84
High Courts09 Mar 2015Dismissed
Bundu Vs Shah Alam and Others
Delhi High Court · (2015) 6 AD 31 : (2015) 219 DLT 99 : (2015) 179 PLR 1
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ATransfer of Property Act, 1882 - Section 52
High Courts09 Mar 2015Dismissed
University of Delhi Vs Tahel Ram Bellani and Others
Delhi High Court · (2015) 03 DEL CK 0139
Payment of Gratuity Act, 1972 - Section 14, 2(e), 5, 5(2), 7(2)
High Courts09 Mar 2015Partly Allowed
Trilok Chand and Others Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0121
Land Acquisition Act, 1894 - Section 31(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Mar 2015Disposed off
Reserve Bank of India and Others Vs The Presiding Officer and Others
Delhi High Court · (2015) 7 AD 208 : (2015) 219 DLT 38 : (2015) LabIC 2508
Constitution of India, 1950 - Article 136, 226Industrial Disputes Act, 1947 - Section 17B
High Courts09 Mar 2015Dismissed
Dharam Pal Dabas Vs North Delhi Municipal Corporation (NDMC) and Others
Delhi High Court · (2015) 03 DEL CK 0082
Constitution of India, 1950 - Article 226
High Courts09 Mar 2015Dismissed
Saj Properties Pvt. Ltd. Vs Virender Dagar
Delhi High Court · (2015) CriLJ 2772 : (2015) 2 JCC 150
Criminal Procedure Code, 1973 (CrPC) - Section 313, 315, 378, 378(3), 378(5)Limitation Act, 1963 - Section 10, 10, 11, 11, 12, 12Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts09 Mar 2015Allowed
Jyoti Sateeja Vs International Committee of the Red Cross and Others
Delhi High Court · (2015) 3 AD 613 : (2015) 148 DRJ 708
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), 151United Nations (Privileges and Immunities) Act, 1947 - Section 3
High Courts08 Mar 2015Dismissed
Balbir Singh Vs Ganga Vishan
Delhi High Court · (2015) 178 PLR 1
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 114(g)
High Courts05 Mar 2015
Dalip Kumar Vs Registrar General, National Green Tribunal
Delhi High Court · (2015) 3 SLJ 142
Constitution of India, 1950 - Article 226