High Courts11 Mar 2015
Commissioner of Income Tax Vs Tilak Raj Anand
Delhi High Court · (2015) 373 ITR 1 : (2015) 232 TAXMAN 653
Income Tax Act, 1961 - Section 132, 132(4A), 133A, 153A, 260A
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 165 of 212
High Courts11 Mar 2015Dismissed
Food Corporation of India Vs Regional Provident Fund Commissioner
Delhi High Court · (2015) 03 DEL CK 0209
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14 B, 14B, 14-B, 21, 7-I
High Courts11 Mar 2015Disposed off
Commissioner of Income Tax Vs Jansampark Advertising and Marketing (P) Ltd.
Delhi High Court · (2015) 375 ITR 373
Income Tax Act, 1961 - Section 10, 131, 147, 148, 250
High Courts11 Mar 2015
Sunita Devi and Others Vs Union of India and Others
Delhi High Court · (2015) 219 DLT 681
High Courts11 Mar 2015Disposed off
D.D. Gears Limited Vs Labour Commissioner Cum Secretary (Labour) and Others
Delhi High Court · (2015) 4 SCT 61
Industrial Disputes Act, 1947 - Section 10(3), 25(N), 25-N, 25-O, 25-O(2)
High Courts11 Mar 2015Disposed off
DD Gears Ltd. and Others Vs DD Gears Employees Union and Others
Delhi High Court · (2015) LabIC 2362
Industrial Disputes Act, 1947 - Section 10(3), 10(4), 22, 23, 24
High Courts11 Mar 2015Dismissed
MMTC Limited Vs Transammonia AG. Zurich
Delhi High Court · (2015) 3 ARBLR 438
Arbitration and Conciliation Act, 1996 - Section 34Sales of Goods Act, 1930 - Section 34, 37, 37(1), 37(4)
High Courts11 Mar 2015
L.N. Khemka and Others Vs IFCI Limited and Others
Delhi High Court · (2015) 03 DEL CK 0046
Constitution of India, 1950 - Article 14, 226Industrial Finance Corporation (Transfer of Undertaking and Repeal) Act, 1993 - Section 8(1)
High Courts11 Mar 2015
Alstom India Ltd. Vs Union of India and Others
Delhi High Court · (2015) 319 ELT 434 : (2015) 33 GSTR 280
Foreign Trade (Development and Regulation) Act, 1992 - Section 13, 15
High Courts11 Mar 2015
Commissioner of Income Tax Vs Mahavir Concast Ltd.
Delhi High Court · (2015) 03 DEL CK 0040
Income Tax Act, 1961 - Section 115JB, 145(3), 36(1)(iii), 40A(2), 40A(2)(b)
High Courts10 Mar 2015
The Gold''s Gym Licensing LLC, USA Vs The Gold Gym, New Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0397
Trade Marks Act, 1999 - Section 30(2), 35
High Courts10 Mar 2015Disposed off
Jayjeet Singh Vs State
Delhi High Court · (2015) 2 JCC 1245
Criminal Procedure Code, 1973 (CrPC) - Section 253, 397, 397(1), 401Delhi Police Act, 1978 - Section 110, 28, 28(za), 28(zb)Limitation Act, 1963 - Section 5
High Courts10 Mar 2015Disposed off
Sunblossum Florals Ltd. and Others Vs National Horticulture Board
Delhi High Court · (2015) 3 BC 254
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Mar 2015Dismissed
Neeraj Kumar Vs Delhi Police and Others
Delhi High Court · (2015) LabIC 2368
Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 226Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 19(1)
High Courts10 Mar 2015Disposed off
Rohit Chawla Vs State (NCT of Delhi)
Delhi High Court · (2015) 218 DLT 727
Penal Code, 1860 (IPC) - Section 34, 420
High Courts10 Mar 2015Disposed off
B.R. Arora and Associates (P) Ltd. Vs Airport Authority of India
Delhi High Court · (2015) 3 AD 375 : (2015) 5 ARBLR 151 : (2015) 148 DRJ 634
Arbitration and Conciliation Act, 1996 - Section 33, 34
High Courts10 Mar 2015Disposed off
Ranbaxy Laboratories Limited Vs Mesjura Sergei Vladimirivych and Others
Delhi High Court · (2015) 03 DEL CK 0260
High Courts10 Mar 2015Allowed
Shyam Sunder Oberoi and Others Vs The District and Sessions Judge Tis Hazari Courts and Others
Delhi High Court · (2015) 03 DEL CK 0255
Constitution of India, 1950 - Article 226, 227
High Courts10 Mar 2015Allowed
Shishupal Kumar Vs Union of India and Others
Delhi High Court · (2015) 3 JCC 1553
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3 (1)Constitution of India, 1950 - Article 22(5)Customs Act, 1962 - Section 104, 108, 111, 113, 132
High Courts10 Mar 2015Disposed off
Rakesh and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 03 DEL CK 0206
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482