High Courts13 Mar 2015Dismissed
Charanjeet Gaba Vs Arjun Lal Ahuja and Others
Delhi High Court · (2015) 2 BC 467
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 163 of 212
High Courts13 Mar 2015Disposed off
ZANGAS-KPTL Consortium Vs GAIL (India) Ltd.
Delhi High Court · (2015) 5 ARBLR 59
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16(a), 77, 9
High Courts13 Mar 2015Dismissed
Tara Chauhan and Others Vs Pradeep Kumar and Others
Delhi High Court · (2015) 7 AD 350 : (2015) 219 DLT 191 : (2015) 3 SLJ 154
High Courts13 Mar 2015Dismissed
M.L. Karir Vs The National Small Industries Corporation Limited
Delhi High Court · (2015) 03 DEL CK 0214
High Courts13 Mar 2015Allowed
Oriental Insurance Company Ltd. and Others Vs Abhishek Yadav
Delhi High Court · (2015) 03 DEL CK 0213
High Courts13 Mar 2015
Prem Singh Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0212
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 - Section 3
High Courts13 Mar 2015Dismissed
Ex Sub Maj Prem Nath Soni Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0211
High Courts13 Mar 2015
Telefonaktiebolaget Lm Ericsson (Publ) Vs Intex Technologies (India) Limited
Delhi High Court · (2015) 62 PTC 90
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Competition Act, 2002 - Section 4Evidence Act, 1872 - Section 17
High Courts13 Mar 2015Dismissed
Havildar Kailash Babu Dixit Vs UOI and Others
Delhi High Court · (2015) 03 DEL CK 0128
High Courts13 Mar 2015Dismissed
Roshan Lal Vs UOI and Others
Delhi High Court · (2015) 03 DEL CK 0127
High Courts13 Mar 2015Dismissed
Rakesh Tiwari Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0083
Civil Procedure Code, 1908 (CPC) - Section 114
High Courts13 Mar 2015Dismissed
Praveen Kholi Vs Komal
Delhi High Court · (2015) 03 DEL CK 0062
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9, 151Family Courts Act, 1984 - Section 19Guardians and Wards Act, 1890 - Section 25
High Courts13 Mar 2015Disposed off
Manju Lata Gupta Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0061
Constitution of India, 1950 - Article 226, 227
High Courts13 Mar 2015
Commissioner Of Income Tax Vs DD Industries Ltd.
Delhi High Court · (2015) 03 DEL CK 0039
High Courts13 Mar 2015Disposed off
DCM Shriram Consolidated Ltd. Vs The Employees Provident Funds Appellate Tribunal and Others
Delhi High Court · (2015) 145 FLR 832 : (2015) LLR 473
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14 B, 14-B, 15, 17, 2(b)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4
High Courts13 Mar 2015
Commissioner of Income Tax Vs KEI Industries Ltd.
Delhi High Court · (2015) 373 ITR 574 : (2015) 231 TAXMAN 697
Income Tax Act, 1961 - Section 10, 10A, 10AA, 10B, 10-B
High Courts13 Mar 2015Allowed
Dingal Vs State
Delhi High Court · (2015) 2 JCC 1071
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302
High Courts12 Mar 2015Allowed
Ramnath Garg Vs BSES Yamuna Power Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0367
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 21 Rule 21Limitation Act, 1963 - Section 5
High Courts12 Mar 2015
Angela Jaitly and Others Vs Kailash Mehndiratta and Others
Delhi High Court · (2015) 219 DLT 128
Delhi Municipal Corporation Act, 1957 - Section 347B
High Courts12 Mar 2015Dismissed
Akash Dhama Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0334
Constitution of India, 1950 - Article 226Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 19(1)