Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 39Constitution of India, 1950 - Article 19(1)(a), 19(2)Trade Marks Act, 1999 - Section 29(8), 30(1)

Read judgment

High Courts17 Mar 2015Dismissed

Latoor Singh Vs State of NCT of Delhi

Delhi High Court · (2015) 3 AD 659 : (2015) 219 DLT 177

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 32Penal Code, 1860 (IPC) - Section 302, 307

Read judgment

High Courts17 Mar 2015Disposed off

Nek Ram Vs State of N.C.T. of Delhi

Delhi High Court · (2015) 2 JCC 1375

Criminal Procedure Code, 1973 (CrPC) - Section 281, 313, 397, 398, 399Penal Code, 1860 (IPC) - Section 34, 406

Read judgment

High Courts17 Mar 2015Dismissed

Neha Gupta Vs University of Delhi

Delhi High Court · (2015) 03 DEL CK 0091

Constitution of India, 1950 - Article 226

Read judgment

High Courts17 Mar 2015

Delhi Development Authority and Others Vs Competition Commission of India and Others

Delhi High Court · (2015) 4 AD 555

Civil Procedure Code, 1908 (CPC) - Section 151Competition Act, 2002 - Section 2(h), 26(1), 27, 4Constitution of India, 1950 - Article 12

Read judgment

High Courts17 Mar 2015

Commissioner of Income Tax Vs Subrata Roy

Delhi High Court · (2015) 278 CTR 176 : (2015) 375 ITR 207

Income Tax Act, 1922 - Section 187C, 2(6A) (e)Income Tax Act, 1961 - Section 2(22), 2(22) (e), 2(22) (e)), 254(2)

Read judgment

High Courts17 Mar 2015Dismissed

Opaque Infrastructure Pvt. Limited Vs Union of India and Others

Delhi High Court · (2015) 219 DLT 117

Read judgment

High Courts16 Mar 2015Disposed off

Arun A. and Others Vs National Board of Examination

Delhi High Court · (2015) 3 AD 429

Constitution of India, 1950 - Article 226

Read judgment

High Courts16 Mar 2015Dismissed

Chander Dev Vs State

Delhi High Court · (2015) 03 DEL CK 0252

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376 (2) (f)

Read judgment

High Courts16 Mar 2015Partly Allowed

Shiv Lal Vs State

Delhi High Court · (2015) 03 DEL CK 0227

Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 300, 302, 304

Read judgment

High Courts16 Mar 2015Dismissed

Charan Singh Vs Union of India and Others

Delhi High Court · (2015) 146 FLR 525 : (2015) LLR 622

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F

Read judgment

High Courts16 Mar 2015Disposed off

Bansi and Others Vs State (Govt. of NCT of Delhi) and Others

Delhi High Court · (2015) 03 DEL CK 0090

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 341

Read judgment

High Courts16 Mar 2015Dismissed

Sanjeev Mahajan Vs State

Delhi High Court · (2015) 03 DEL CK 0038

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 207, 323, 374(2)Evidence Act, 1872 - Section 134

Read judgment

High Courts16 Mar 2015

Sony Ericsson Mobile Communications India Pvt. Ltd. and Others Vs Commissioner of Income Tax-III and Others

Delhi High Court · (2015) 276 CTR 97 : (2015) 218 DLT 449 : (2015) 374 ITR 118 : (2015) 231 TAXMAN 113

General Clauses Act, 1897 - Section 13(2)Income Tax Act, 1961 - Section 10A, 10AA, 10B, 147, 154

Read judgment

High Courts13 Mar 2015Dismissed

THEON Pharmaceuticals Ltd. Vs DG, ESIC and Others

Delhi High Court · (2015) 03 DEL CK 0366

Read judgment