High Courts18 Mar 2015Disposed off
Union of India Vs M.N. Sridhar Rao
Delhi High Court · (2015) 03 DEL CK 0294
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 160 of 212
High Courts18 Mar 2015
Commissioner of Income Tax Vs Vrm India Ltd.
Delhi High Court · (2015) 280 CTR 36 : (2015) 375 ITR 414
Income Tax Act, 1961 - Section 143(3), 260-A, 33B, 80-IA, 80-IA(10)
High Courts18 Mar 2015Dismissed
State Vs Parvez
Delhi High Court · (2015) 2 JCC 1462
Criminal Procedure Code, 1973 (CrPC) - Section 378Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 323, 354, 361, 363, 376
High Courts18 Mar 2015Allowed
Oriental Insurance Co. Ltd. Vs Kaila Devi and Others
Delhi High Court · (2015) 3 AD 648
Motor Vehicles Act, 1988 - Section 163-A, 166, 168
High Courts18 Mar 2015
Commissioner of Income Tax-I Vs Malibu Estate P. Ltd.
Delhi High Court · (2015) 03 DEL CK 0266
Income Tax Act, 1961 - Section 260A
High Courts18 Mar 2015Dismissed
New India Assurance Co. Ltd. Vs Prem Rani and Others
Delhi High Court · (2015) ACJ 1990
Motor Vehicles Act, 1988 - Section 147, 149(2), 149(2)(a), 149(2)(a)(i), 149(2)(a)(i)(c)
High Courts18 Mar 2015Disposed off
Veer Bahadur Singh and Others Vs State and Others
Delhi High Court · (2015) 03 DEL CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 302, 307, 34, 392, 394
High Courts18 Mar 2015
Shipping Corpn. of India Vs Monica India and Others
Delhi High Court · (2015) 5 AD 254
Contract Act, 1872 - Section 170, 171, 73Customs Act, 1962 - Section 155, 45(2)(b)General Clauses Act, 1897 - Section 3(22)
High Courts18 Mar 2015Allowed
Kamal Mitra Chenoy and Others Vs Dunlop India Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0258
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 12 Rule 6, Order 2 Rule 3Transfer of Property Act, 1882 - Section 111, 116
High Courts18 Mar 2015Disposed off
Austice Dilawar Vs State (Govt. of NCT, Delhi)
Delhi High Court · (2015) 2 JCC 1250
Criminal Procedure Code, 1973 (CrPC) - Section 125, 313, 5Evidence Act, 1872 - Section 107, 113A, 113BHindu Marriage Act, 1955 - Section 16
High Courts18 Mar 2015Dismissed
Pravesh Miglani Vs Punam Anand Kumar
Delhi High Court · (2015) 03 DEL CK 0241
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 14 Rule 2, Order 14 Rule 5, Order 7 Rule 10, Order 7 Rule 11Court Fees Act, 1870 - Section 7(iv), 7(iv)(c)
High Courts18 Mar 2015Dismissed
State Vs Parveen Sharma and Others
Delhi High Court · (2015) 03 DEL CK 0238
Arms Act, 1959 - Section 25, 27Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts18 Mar 2015Dismissed
Shree Krishna Paper Mills and Industries Ltd. Vs Gail (India) Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0235
Arbitration Act, 1940 - Section 30, 33Contract Act, 1872 - Section 73, 74
High Courts18 Mar 2015Dismissed
Syed Tanvir Hussain and Others Vs University of Delhi and Others
Delhi High Court · (2015) 03 DEL CK 0099
Constitution of India, 1950 - Article 226
High Courts18 Mar 2015Allowed
Sharwan Kumar Goel Vs State (Govt of NCT of Delhi) and Others
Delhi High Court · (2015) 03 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 287, 304-A, 307
High Courts18 Mar 2015Allowed
Sandisk International Ltd. Vs The Designated Authority and Others
Delhi High Court · (2015) 322 ELT 846 : (2015) 33 GSTR 200
Customs Tariff Act, 1975 - Section 9 C, 9A
High Courts18 Mar 2015Dismissed
Fertiliser Association of India Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0088
High Courts18 Mar 2015Dismissed
Radha Rani Gupta Vs Union of India and Others
Delhi High Court · (2015) 3 AD 541
High Courts18 Mar 2015Dismissed
Roshan Lal Vs Delhi State Industrial and Infrastructure Development Corporation Ltd.
Delhi High Court · (2015) 03 DEL CK 0086
High Courts18 Mar 2015Allowed
Municipal Corporation of Delhi Vs Sadhna Grover and Others
Delhi High Court · (2015) 03 DEL CK 0085
Easements Act, 1882 - Section 64