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Delhi High Court judgments, 2015

4,233 judgments · page 158 of 212

High Courts20 Mar 2015Disposed off

Salauddin Vs State and Others

Delhi High Court · (2015) 3 AD 752 : (2015) 2 JCC 1379 : (2015) 3 RCR(Criminal) 802

Criminal Procedure Code, 1973 (CrPC) - Section 281, 386, 391, 397, 398Electricity Act, 1910 - Section 2(c), 39, 44, 50Penal Code, 1860 (IPC) - Section 379
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High Courts20 Mar 2015Dismissed

Arif Vs Cardio Products Corporation and Others

Delhi High Court · (2015) 4 AD 64 : (2015) 146 FLR 529 : (2015) 2 LLJ 491 : (2015) 3 LLN 367

Constitution of India, 1950 - Article 226, 227, 245, 245(1), 246Industrial Disputes Act, 1947 - Section 10, 10 (4A), 10(4A), 2A, 9C
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High Courts20 Mar 2015Disposed off

Axis Bank Vs Punjab National Bank and Others

Delhi High Court · (2015) 3 AD 774 : (2015) 2 BC 390

Contract Act, 1872 - Section 72Negotiable Instruments Act, 1881 (NI) - Section 131, 131A, 131-A, 5, 6Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 19, 2(g)
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High Courts20 Mar 2015Disposed off

Urmila Kumari Vs Om Prakash Jangra and Others

Delhi High Court · (2015) 3 AD 721 : (2015) 126 CLA 382 : (2015) 130 SCL 439

Constitution of India, 1950 - Article 226, 227, 300-ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 29Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(12), 13(2), 13(3A), 13(4)
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