High Courts23 Mar 2015Allowed
Naseeb Vs State of NCT of Delhi
Delhi High Court · (2015) 03 DEL CK 0332
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 34, 489-B, 489-C
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 157 of 212
High Courts23 Mar 2015Dismissed
State (Govt. of NCT of Delhi) Vs Ravi and Others
Delhi High Court · (2015) 03 DEL CK 0318
Constitution of India, 1950 - Article 23Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 378(3)Penal Code, 1860 (IPC) - Section 302, 308, 34, 397, 411
High Courts23 Mar 2015Disposed off
Mahadev Naag and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 2 JCC 1187
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Juvenile Justice Act, 1986 - Section 23, 26Penal Code, 1860 (IPC) - Section 307, 323, 34, 342, 343
High Courts23 Mar 2015Dismissed
Ravi Jetley Vs United India Insurance Co. Ltd.
Delhi High Court · (2015) 03 DEL CK 0287
Constitution of India, 1950 - Article 226
High Courts23 Mar 2015
Commissioner of Income Tax (Central) Vs Microwave Communications Ltd.
Delhi High Court · (2015) 03 DEL CK 0286
Income Tax Act, 1961 - Section 35ABB
High Courts23 Mar 2015
Agence Frances Press Vs Asst. Director of Income Tax
Delhi High Court · (2015) 03 DEL CK 0285
Income Tax Act, 1961 - Section 194C, 195, 195(1), 195(2), 195(3)
High Courts23 Mar 2015Disposed off
R.S. Infraprojects Pvt. Ltd. Vs Zamil Infra Pvt. Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0156
High Courts23 Mar 2015Partly Allowed
Ravinder Kumar Jain Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0154
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts23 Mar 2015Dismissed
Ruchika Lalit and Others Vs All India Council for Technical Education and Others
Delhi High Court · (2015) 03 DEL CK 0138
Constitution of India, 1950 - Article 226
High Courts23 Mar 2015Disposed off
Monika Chadha Vs State (Govt of NCT of Delhi) and Others
Delhi High Court · (2015) 3 AD 797
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 181, 3Penal Code, 1860 (IPC) - Section 279, 307, 337, 338
High Courts23 Mar 2015
Neerav J. Shah and Others Vs State and Others
Delhi High Court · (2015) 03 DEL CK 0135
Criminal Procedure Code, 1973 (CrPC) - Section 251Evidence Act, 1872 - Section 137Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts23 Mar 2015Dismissed
Kumar Apurva Vs Valuefirst Digital Media Pvt. Ltd.
Delhi High Court · (2015) 3 AD 746 : (2015) 3 ARBLR 286
Arbitration and Conciliation Act, 1996 - Section 17, 9Contract Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 406, 408, 420
High Courts23 Mar 2015Dismissed
Kirtika Mukesh Bura Vs Jagjit Singh
Delhi High Court · (2015) 03 DEL CK 0132
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(4), Order 7 Rule 11, 11Family Courts Act, 1984 - Section 19Guardians and Wards Act, 1890 - Section 7
High Courts23 Mar 2015Dismissed
S.P. Astha Vs Delhi Agricultural Marketing Board
Delhi High Court · (2015) 03 DEL CK 0129
Constitution of India, 1950 - Article 226
High Courts23 Mar 2015Disposed off
Aditya Sanwal and Others Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2015) 03 DEL CK 0074
Constitution of India, 1950 - Article 226, 245Identification of Prisoners Act, 1920 - Section 4(1)
High Courts23 Mar 2015Dismissed
M.L. Bhuyan Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0070
High Courts23 Mar 2015Dismissed
Ex-Constable Rajwant Vs UOI and Others
Delhi High Court · (2015) 03 DEL CK 0069
Border Security Force Act, 1968 - Section 20(c), 26
High Courts23 Mar 2015Dismissed
Himanshu Pande Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0068
High Courts23 Mar 2015Dismissed
Gaya Prasad Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0067