High Courts26 Mar 2015Dismissed
J.S. Tomar Vs UOI and Others
Delhi High Court · (2015) 4 AD 305
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 155 of 212
High Courts26 Mar 2015Allowed
N. Bhardwaja Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0004
High Courts25 Mar 2015
Tupperware India (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 234 TAXMAN 56
Income Tax Act, 1961 - Section 143(3), 260A, 30, 31, 32
High Courts25 Mar 2015Disposed off
Court on its Own Motion Vs State of NCT of Delhi
Delhi High Court · (2015) 2 JCC 1454 : (2015) 4 RCR(Criminal) 504
High Courts25 Mar 2015
Dalmia Bharat Sugar and Industries Ltd. Vs C.E. and S.T., Ltu, New Delhi
Delhi High Court · (2015) 323 ELT 289
High Courts25 Mar 2015
P.C. Jeweller (Export) Vs Commissioner of Customs Export
Delhi High Court · (2015) 321 ELT 561
High Courts25 Mar 2015
Niagara Hotels and Builders (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 233 TAXMAN 180
Income Tax Act, 1961 - Section 143(3), 24 (a), 260-A
High Courts25 Mar 2015Dismissed
Enforcement Directorate Vs Subhash Chandra Tuli
Delhi High Court · (2015) 03 DEL CK 0333
Foreign Exchange Management Act, 1999 - Section 49, 49(3)Foreign Exchange Regulation Act, 1973 - Section 8(1), 8(2), 9(1) (d)
High Courts25 Mar 2015Allowed
Gopal Krishan Bhasin Vs State Bank of Patiala and Others
Delhi High Court · (2015) 03 DEL CK 0327
Civil Procedure Code, 1908 (CPC) - Section 34Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 19 (20)
High Courts25 Mar 2015Disposed off
Reliance General Insurance Co. Ltd. Vs Anil Patel and Others
Delhi High Court · (2015) 03 DEL CK 0326
Civil Procedure Code, 1908 (CPC) - Order 20A Rule 20A, 35
High Courts25 Mar 2015Dismissed
Sangeeta Vs Union of India and Others
Delhi High Court · (2015) LabIC 2417
High Courts25 Mar 2015Dismissed
Pawan Kumar Vs Paramjit Singh Gill
Delhi High Court · (2015) 4 AD 423
Constitution of India, 1950 - Article 21Delhi Rent Control Act, 1958 - Section 14(1) (e), 25-B
High Courts25 Mar 2015Dismissed
Yusuf Vs State of Delhi
Delhi High Court · (2015) 4 AD 324
Penal Code, 1860 (IPC) - Section 34, 392, 394, 397, 452
High Courts25 Mar 2015Dismissed
Priti Sharma Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 4 AD 322
Constitution of India, 1950 - Article 226
High Courts25 Mar 2015Disposed off
Amar Pal Singh Vs State
Delhi High Court · (2015) 03 DEL CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 366, 376, 452, 506
High Courts25 Mar 2015Disposed off
Leena Tuteja Vs Union of India and Others
Delhi High Court · (2015) 4 AD 469
Constitution of India, 1950 - Article 226
High Courts25 Mar 2015Dismissed
Jai Narain and Others Vs Nagender and Others
Delhi High Court · (2015) 03 DEL CK 0014
High Courts24 Mar 2015
New Delhi Television Ltd. Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2015) 376 ITR 51
Constitution of India, 1950 - Article 226
High Courts24 Mar 2015Disposed off
Akash Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 2 JCC 1439
Constitution of India, 1950 - Article 226
High Courts24 Mar 2015Allowed
Love Kumar Vs State of Delhi
Delhi High Court · (2015) 2 JCC 1348
Penal Code, 1860 (IPC) - Section 376, 452