High Courts27 Mar 2015Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Chitra Bahadur Khatri and Others
Delhi High Court · (2015) 03 DEL CK 0345
Motor Vehicles Act, 1988 - Section 140, 145(c), 146, 147, 2(14)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 153 of 212
High Courts27 Mar 2015Disposed off
New India Assurance Co. Ltd. Vs Naresh Kumar and Others
Delhi High Court · (2015) 03 DEL CK 0344
Motor Vehicles Act, 1988 - Section 163-A, 166, 168, 2 (c), 95
High Courts27 Mar 2015Dismissed
Gugan Vs Commissioner of Police and Others
Delhi High Court · (2015) 03 DEL CK 0337
Constitution of India, 1950 - Article 226Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 19(1)Penal Code, 1860 (IPC) - Section 420
High Courts27 Mar 2015
Riddhi Promoters Pvt. Ltd. Vs Commissioner of Income Tax-7
Delhi High Court · (2015) 377 ITR 641 : (2015) 232 TAXMAN 430
Income Tax Act, 1961 - Section 143(1), 147, 148, 68
High Courts27 Mar 2015Dismissed
Yogesh Sharma Vs State
Delhi High Court · (2015) 03 DEL CK 0319
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 392
High Courts27 Mar 2015Allowed
Shipali Sharma Vs Gaurav Sharma
Delhi High Court · (2015) 03 DEL CK 0313
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13, 13(1) (i), 13(1) (i) (ia), 13(1) (ia), 23
High Courts27 Mar 2015Dismissed
P.S. Pathrudu Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0312
Constitution of India, 1950 - Article 226, 227
High Courts27 Mar 2015Allowed
Government of NCT of Delhi Vs Binata Naha and Others
Delhi High Court · (2015) 03 DEL CK 0311
Constitution of India, 1950 - Article 14Delhi School Education Act, 1973 - Section 2(w)
High Courts27 Mar 2015Disposed off
Ravi Dass Vs South Delhi Municipal Corporation
Delhi High Court · (2015) 03 DEL CK 0310
Constitution of India, 1950 - Article 226, 227
High Courts27 Mar 2015Dismissed
Department of Customs Vs Sharad Gandhi
Delhi High Court · (2015) 322 ELT 221
Customs Act, 1962 - Section 127, 132, 135 (i) (a)
High Courts27 Mar 2015
Mahindra and Mahindra Ltd. and Others Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0297
Customs Tariff Act, 1975 - Section 9A
High Courts27 Mar 2015Dismissed
Sachin and Others Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 4 AD 352
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 34, 363, 366A, 376 (2) (g), 376(2) (g)
High Courts27 Mar 2015
Commissioner of Income Tax-I Vs Cotton Naturals (I) Pvt. Ltd.
Delhi High Court · (2015) 4 AD 261 : (2015) 276 CTR 445
Income Tax Act, 1961 - Section 10B, 260A, 92C
High Courts27 Mar 2015Disposed off
Explicit Leathers Vs Munna and Others
Delhi High Court · (2015) 03 DEL CK 0289
Industrial Disputes Act, 1947 - Section 25F
High Courts27 Mar 2015Dismissed
Pradeep Kumar Gathania and Others Vs State and Others
Delhi High Court · (2015) 03 DEL CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173(2), 173(8), 190, 205Extradition Act, 1962 - Section 34APenal Code, 1860 (IPC) - Section 120B, 384, 403, 405, 420
High Courts27 Mar 2015Dismissed
Santosh Dhiraj Pathak Vs Technology Development Board
Delhi High Court · (2015) 03 DEL CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 219, 220, 397(3), 482Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts27 Mar 2015Disposed off
Tejinder Pal Kaur and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 4 AD 346 : (2015) 2 JCC 1191 : (2015) 4 RCR(Criminal) 81
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 149, 34, 420, 468, 471
High Courts27 Mar 2015Dismissed
Ashu Sharma Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 03 DEL CK 0017
Arms Act, 1959 - Section 2 (e), 2(e), 25, 27, 39Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 34, 392, 394, 397, 398
High Courts27 Mar 2015Disposed off
Hem Chand and Others Vs State (N.C.T. of Delhi)
Delhi High Court · (2015) 03 DEL CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320Penal Code, 1860 (IPC) - Section 307, 313, 324, 326, 34
High Courts27 Mar 2015Disposed off
Ssangyong Engineering and Construction Co. Ltd. Vs Yograj Infrastructure Ltd.
Delhi High Court · (2015) 03 DEL CK 0012
Arbitration and Conciliation Act, 1996 - Section 47, 48, 48(2)(b)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11(2), Order 21 Rule 11(2)(j)(i), Order 21 Rule 3, Order 21 Rule 30, Order 21 Rule 31General Clauses Act, 1897 - Section 3(26), 3(36)