High Courts07 Apr 2015Disposed off
Charan Singh and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 04 DEL CK 0066
Penal Code, 1860 (IPC) - Section 307, 320, 323, 34, 452
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 151 of 212
High Courts07 Apr 2015
Subodh Gupta and Others Vs C.B.I.
Delhi High Court · (2015) 04 DEL CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 178Penal Code, 1860 (IPC) - Section 120B, 120-B, 201, 409, 420Prevention of Corruption Act, 1988 - Section 13 (1) (c), 13(2)
High Courts07 Apr 2015Allowed
Vinod Kumar Singh and Others Vs Devraj Singh and Others
Delhi High Court · (2015) 4 AD 152 : (2015) 219 DLT 463 : (2015) 150 DRJ 631
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)
High Courts07 Apr 2015Allowed
M.K. Saini Vs Indraprastha Power Generation Co. Ltd. (IPGCL)
Delhi High Court · (2015) LLR 616
Constitution of India, 1950 - Article 226
High Courts07 Apr 2015Allowed
Jitender Vs State (G.N.C.T. of Delhi)
Delhi High Court · (2015) 04 DEL CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 307
High Courts07 Apr 2015Allowed
All India Institute of Medical Sciences Vs Rambir Yadav
Delhi High Court · (2015) 3 LLN 118
Constitution of India, 1950 - Article 226Contract Labour (Regulation and Abolition) Act, 1970 - Section 21, 21(2)Industrial Disputes Act, 1947 - Section 11, 33 C(2), 33C, 33-C, 33C (2)
High Courts07 Apr 2015Dismissed
Prem Chand Sharma and Others Vs Ram Gopal
Delhi High Court · (2015) 04 DEL CK 0010
Delhi Rent Control Act, 1958 - Section 14 (1) (e)
High Courts07 Apr 2015
S.K. Ahluwalia Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0008
High Courts06 Apr 2015Dismissed
Urmil Kumari Vs Bharat Mehta and Others
Delhi High Court · (2015) 04 DEL CK 0380
Arbitration and Conciliation Act, 1996 - Section 8
High Courts06 Apr 2015Disposed off
Hardeo Singh Akoi Vs Government of NCT Delhi
Delhi High Court · (2015) 5 FLT 595
Criminal Procedure Code, 1973 (CrPC) - Section 482Wild Life (Protection) Act, 1972 - Section 40-A
High Courts06 Apr 2015Allowed
Rajesh Sinha and Others Vs State
Delhi High Court · (2015) 151 DRJ 434
Succession Act, 1925 - Section 222, 241, 278, 291
High Courts06 Apr 2015Allowed
Kanchan Vs Feroz Khan Ghazi and Others
Delhi High Court · (2015) 3 ACC 1
High Courts06 Apr 2015Allowed
Ravi Kumar Gupta Vs Union of India and Others
Delhi High Court · (2015) 220 DLT 630
Land Acquisition Act, 1894 - Section 30, 31Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts06 Apr 2015Allowed
Bhagwan Dass Vs Vijender Kumar and Others
Delhi High Court · (2015) 3 ACC 255
High Courts06 Apr 2015Disposed off
United India Insurance Co. Ltd. Vs Sabita Veshin and Others
Delhi High Court · (2015) 2 ACC 888
Motor Vehicles Act, 1988 - Section 166
High Courts06 Apr 2015
Commissioner Vs Diamond Proteins P. Ltd.
Delhi High Court · (2015) 04 DEL CK 0324
Income Tax Act, 1961 - Section 115JB, 143(1), 148, 260A, 69C
High Courts06 Apr 2015Disposed off
Saranpal Kaur Anand Vs Praduman Singh Chandhok and Others
Delhi High Court · (2015) 219 DLT 641 : (2015) 150 DRJ 473
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 2 Rule 2, Order 22 Rule 4, Order 6 Rule 17, Order 7 Rule 11Evidence Act, 1872 - Section 54, 92Transfer of Property Act, 1882 - Section 55, 55(4)(b), 55(6)(b), 56(6)(b), 73
High Courts06 Apr 2015
Vinod Popli Vs Ragini Popli and Others
Delhi High Court · (2015) 4 AD 79 : (2015) 219 DLT 294
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Marriage Act, 1955 - Section 13-B(2)
High Courts06 Apr 2015Dismissed
Prashant Ojha Vs Shalu Ojha
Delhi High Court · (2015) 2 CCR 246 : (2015) 219 DLT 708 : (2015) 2 DMC 297 : (2015) 150 DRJ 372
Criminal Procedure Code, 1973 (CrPC) - Section 125, 126, 482, 483Hindu Marriage Act, 1955 - Section 13(1)Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 21
High Courts06 Apr 2015Partly Allowed
Dinesh Kumar and Others Vs Union of India and Others
Delhi High Court · (2015) 219 DLT 567
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)