High Courts06 Apr 2015Disposed off
Hardev Singh Akoi Vs Government of NCT of Delhi
Delhi High Court · (2015) 8 AD 214 : (2015) 219 DLT 384
Criminal Procedure Code, 1973 (CrPC) - Section 482Wild Life (Protection) Act, 1972 - Section 40A
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 152 of 212
High Courts06 Apr 2015
Vatika Limited Vs Commissioner of Income Tax
Delhi High Court · (2015) 04 DEL CK 0103
High Courts06 Apr 2015Dismissed
Nimbus Communications Ltd. Vs Prasar Bharti and Others
Delhi High Court · (2015) 3 ARBLR 151
Arbitration and Conciliation Act, 1996 - Section 14, 17, 34Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 58
High Courts06 Apr 2015
Krishak Bharati Coop. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2015) 04 DEL CK 0073
Income Tax Act, 1961 - Section 154, 250, 43B, 61 (1) (b), 80 IMulti-State Cooperative Societies Act, 1984 - Section 61(1)(b)
High Courts06 Apr 2015Allowed
Central Bureau of Investigation Vs TDI International Pvt. Ltd.
Delhi High Court · (2015) 8 AD 630 : (2015) 219 DLT 387 : (2015) 149 DRJ 678
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(2), 173(8), 190(1)(a), 190(1)(b)
High Courts06 Apr 2015Disposed off
Shravan Gupta Vs Assistant Commissioner of Income Tax (ACIT)
Delhi High Court · (2015) 277 CTR 360 : (2015) 378 ITR 95
Criminal Procedure Code, 1973 (CrPC) - Section 482Income Tax Act, 1961 - Section 127, 131, 142(1), 147, 148
High Courts06 Apr 2015Dismissed
Ashok Rekhi Vs Chanda Bhasin and Others
Delhi High Court · (2015) 04 DEL CK 0045
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, 116, 120, 14, 16
High Courts06 Apr 2015Dismissed
Shaahid Vs State and Others
Delhi High Court · (2015) 04 DEL CK 0044
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 283, 290, 307, 34
High Courts06 Apr 2015Partly Allowed
Jardine Farms Pvt. Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0042
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts06 Apr 2015Dismissed
State Vs Raheem
Delhi High Court · (2015) 04 DEL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 378(3)Penal Code, 1860 (IPC) - Section 328, 366, 376, 506
High Courts06 Apr 2015Disposed off
Yudhister Mudgal and Others Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0007
High Courts06 Apr 2015Allowed
Nitin Kumar Vs State
Delhi High Court · (2015) 4 AD 109 : (2015) 4 Crimes 52 : (2015) 219 DLT 227 : (2015) 2 DMC 12
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 439, 482Evidence Act, 1872 - Section 113-B, 114Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
High Courts06 Apr 2015Dismissed
Mahesh Dutt and Others Vs Ramjas Foundation
Delhi High Court · (2015) 8 AD 241 : (2015) 220 DLT 281 : (2015) 149 DRJ 388
Industrial Disputes Act, 1947 - Section 2 (oo), 2 (rr), 2(rr), 25F, 25G
High Courts06 Apr 2015Dismissed
Surjit Kaur Vs Shahpuri Construction Company and Others
Delhi High Court · (2015) 4 AD 145
Arbitration and Conciliation Act, 1996 - Section 34
High Courts06 Apr 2015Dismissed
Jagjeet Singh Vs State (NCT of Delhi)
Delhi High Court · (2015) 7 AD 130 : (2015) 2 CCR 156 : (2015) 219 DLT 199
Criminal Procedure Code, 1973 (CrPC) - Section 100, 313, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c), 18, 25, 29
High Courts06 Apr 2015Disposed off
Ranjit Singh Vs State
Delhi High Court · (2015) 04 DEL CK 0002
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 299Penal Code, 1860 (IPC) - Section 307, 332, 353
High Courts06 Apr 2015Disposed off
Tops Detective and Security Services Ltd. Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0001
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7(I), 7-A, 7-B
High Courts27 Mar 2015Disposed Off
Madhur Kishore Bhatnagar Vs State
Delhi High Court · (2015) 151 DRJ 486
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 398, 399, 400Penal Code, 1860 (IPC) - Section 192, 193, 417, 469, 471
High Courts27 Mar 2015
The Commissioner of Income Tax-II Vs Mckinsey Knowledge Centre India Pvt. Ltd.
Delhi High Court · (2015) 03 DEL CK 0393
Income Tax Act, 1961 - Section 10A, 10B, 119, 143(1), 143(2)