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Delhi High Court judgments, 2015

4,233 judgments · page 150 of 212

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High Courts08 Apr 2015

Phonographic Performance Ltd. and Others Vs Union of India and Others

Delhi High Court · (2015) 8 AD 23 : (2015) 220 DLT 90 : (2015) 63 PTC 178

Constitution of India, 1950 - Article 226Copyright Act, 1957 - Section 31, 31(1) (b), 31(1)(b), 72(1), 72(2)
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High Courts08 Apr 2015

Jitendra Mohan Gulati Vs Hira Lal Singh

Delhi High Court · (2015) 219 DLT 489 : (2015) 2 RCR(Rent) 64

Delhi Rent Control Act, 1958 - Section 14(1) (e), 14(1)(e), 27
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High Courts08 Apr 2015Dismissed

Kalpana Mehdiratta Vs Air Force Bal Bharati School and Others

Delhi High Court · (2015) 7 AD 241 : (2015) 219 DLT 211

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High Courts07 Apr 2015Dismissed

University of Delhi Vs Prem Lal and Others

Delhi High Court · (2015) 146 FLR 27

Constitution of India, 1950 - Article 14Payment of Gratuity Act, 1972 - Section 14, 5, 7, 7(3-A), 7(7)
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High Courts07 Apr 2015Disposed off

M.L. Meena Vs State (CBI)

Delhi High Court · (2015) 220 DLT 78

Criminal Procedure Code, 1973 (CrPC) - Section 294, 482
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High Courts07 Apr 2015Dismissed

Ahmed (DECD.) Vs Seth Ghanshyam Dass (DECD.)

Delhi High Court · (2015) 04 DEL CK 0338

Delhi Rent Control Act, 1958 - Section 2(i)
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High Courts07 Apr 2015Disposed off

KDS Corporation Pvt. Ltd. and Others Vs The Securities and Exchange Board of India and Others

Delhi High Court · (2015) 128 CLA 74 : (2015) 131 SCL 167

Companies Act, 1956 - Section 391, 394Constitution of India, 1950 - Article 226
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High Courts07 Apr 2015

Trimatic Engineering Co. P. Ltd. Vs Asst. Commissioner of Income Tax

Delhi High Court · (2015) 04 DEL CK 0217

Income Tax Act, 1961 - Section 80I, 80I(2), 80I(2) (iv)
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High Courts07 Apr 2015Dismissed

Syed Mohd. Akhtar Vs The Managing Committee, Mazharul Islam Secondary School and Others

Delhi High Court · (2015) 219 DLT 575 : (2015) LabIC 4403

Constitution of India, 1950 - Article 226, 227Delhi School Education Act, 1973 - Section 13, 8(1)
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High Courts07 Apr 2015Allowed

Sharanjit Singh Vs Indian Overseas Bank and Others

Delhi High Court · (2015) 04 DEL CK 0180

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
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High Courts07 Apr 2015

Commissioner of Income Tax Vs Commer. and Associates P. Ltd.

Delhi High Court · (2015) 04 DEL CK 0177

Income Tax Act, 1961 - Section 80HHC, 80-HHC, 80HHC(1), 80HHC(3)
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High Courts07 Apr 2015

Chaque Jour Outsourcing Solutions Private Limited Vs Commissioner of Service Tax and Others

Delhi High Court · (2015) 39 STR 423

Finance Act, 1994 - Section 67
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High Courts07 Apr 2015Dismissed

Keshav Dutt and Others Vs Delhi Tourism and Transport Development Corporation Limited and Others

Delhi High Court · (2015) 150 DRJ 406 : (2015) 2 LLJ 501 : (2015) 3 LLN 665

Constitution of India, 1950 - Article 14, 141, 16, 162, 226
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High Courts07 Apr 2015

Yogi Trading Company Private Limited Vs Canara Bank and Others

Delhi High Court · (2015) 04 DEL CK 0148

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High Courts07 Apr 2015Disposed off

AEC Ssangyong Ltd. and Others Vs Abhishek Kumar Jain and Others

Delhi High Court · (2015) 4 AD 163

Constitution of India, 1950 - Article 226
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High Courts07 Apr 2015Dismissed

Prem Chand Vs Union of India and Others

Delhi High Court · (2015) 4 AD 73

Penal Code, 1860 (IPC) - Section 201, 302, 364
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High Courts07 Apr 2015Dismissed

University of Delhi Vs Om Prakash Sharma and Others

Delhi High Court · (2015) 04 DEL CK 0145

Constitution of India, 1950 - Article 14Payment of Gratuity Act, 1972 - Section 14, 5, 7, 7 (3-A), 7(7)
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High Courts07 Apr 2015Disposed off

Phoenix Industries Ltd. and Others Vs Ram Singh Bhandari

Delhi High Court · (2015) LLR 568

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25 F
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High Courts07 Apr 2015Dismissed

Kasturi Choudhury Vs Janki Devi Memorial College and Others

Delhi High Court · (2015) 04 DEL CK 0069

Constitution of India, 1950 - Article 226
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High Courts07 Apr 2015Disposed off

Madan Lal Vs State (NCT of Delhi) and Others

Delhi High Court · (2015) 04 DEL CK 0067

Penal Code, 1860 (IPC) - Section 307, 320, 380, 448, 482
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