High Courts08 Apr 2015Dismissed

BSES Yamuna Power Ltd. Vs Mohan Lal

Delhi High Court · (2015) 04 DEL CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4)Electricity Act, 2003 - Section 135, 151Evidence Act, 1872 - Section 65B