High Courts13 Apr 2015Dismissed
Salim Hussain Vs State
Delhi High Court · (2015) 04 DEL CK 0172
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 106, 120- B, 120-B, 203, 301
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 147 of 212
High Courts13 Apr 2015Disposed off
Saddik Vs State Govt. of NCT of Delhi (NCT) and Others
Delhi High Court · (2015) 3 JCC 1502
Criminal Procedure Code, 1973 (CrPC) - Section 482, 82Penal Code, 1860 (IPC) - Section 363, 364, 368, 376Prohibition of Child Marriage Act, 2006 - Section 3
High Courts13 Apr 2015Dismissed
Aerens Entertainment Zone Pvt. Ltd. Vs Phoenix ARC Pvt. Ltd.
Delhi High Court · (2015) 3 BC 30 : (2015) 219 DLT 686
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 17, 18(1)
High Courts13 Apr 2015Dismissed
Lalit Prasad Vs The Managing Director, Food Corporation of India
Delhi High Court · (2015) 04 DEL CK 0081
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 14
High Courts13 Apr 2015Allowed
E-Procurement Technologies Pvt. Ltd. Vs C-1, India Pvt. Ltd. and Others
Delhi High Court · (2015) 178 PLR 7
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts13 Apr 2015Dismissed
Grander Bhushan Dubey Vs Union of India and Others
Delhi High Court · (2015) 4 AD 637
High Courts10 Apr 2015Allowed
Rinku Kumar Singh Vs State and Others
Delhi High Court · (2015) 4 Crimes 439 : (2015) 221 DLT 68
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 406
High Courts10 Apr 2015Dismissed
Delhi Transport Corporation Vs Ashok Kumar and Others
Delhi High Court · (2015) 04 DEL CK 0200
Industrial Disputes Act, 1947 - Section 33(2)
High Courts10 Apr 2015Disposed off
Rajesh Khanna Vs Deputy Labour Commissioner South and Others
Delhi High Court · (2015) 04 DEL CK 0198
Building and Other Construction Workers Welfare Cess Act, 1996 - Section 2(i), 2(j), 3, 4, 4(1)Constitution of India, 1950 - Article 226
High Courts10 Apr 2015Dismissed
Naresh Gupta and Others Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0192
High Courts10 Apr 2015Dismissed
Hazrat Maulana Arshad Madani and Others Vs Qari Mohammad Usman and Others
Delhi High Court · (2015) 4 AD 516 : (2015) 150 DRJ 294
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 23 Rule 1, Order 7 Rule 11, Order 7 Rule 13
High Courts10 Apr 2015Disposed off
Vinod Chawla and Others Vs State
Delhi High Court · (2015) 8 AD 228 : (2015) 219 DLT 371 : (2015) 150 DRJ 516
Criminal Procedure Code, 1973 (CrPC) - Section 239, 251, 482Prevention of Food Adulteration Act, 1954 - Section 13(2), 16, 19, 2 (ix), 2(ix) (K)
High Courts10 Apr 2015Dismissed
Pradeep Khanna Vs Renu Khetarpal
Delhi High Court · (2015) 8 AD 49 : (2015) 219 DLT 417
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 12 Rule 6, Order 12 Rule 6, Order 12 Rule 6(1), Order 18 Rule 17Evidence Act, 1872 - Section 114, 116, 165General Clauses Act, 1897 - Section 27
High Courts10 Apr 2015Disposed off
Gurnam Kaur and Others Vs Pritam Singh Bhatia and Others
Delhi High Court · (2015) 4 AD 702
Administrator Generals Act, 1963 - Section 10Succession Act, 1925 - Section 34
High Courts10 Apr 2015Allowed
Delhi Transport Corporation and Others Vs Navjyot Singh and Others
Delhi High Court · (2015) 2 ACC 847
Motor Vehicles Act, 1988 - Section 166, 166(4)Penal Code, 1860 (IPC) - Section 304-A
High Courts10 Apr 2015Dismissed
A.S. Kain and Others Vs Managing Director, National Seeds Corporation Ltd.
Delhi High Court · (2015) 04 DEL CK 0175
Constitution of India, 1950 - Article 14, 226
High Courts10 Apr 2015Partly Allowed
Suresh Kumar Vs State of Delhi
Delhi High Court · (2015) 4 AD 509 : (2015) 2 JCC 1420
Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 308
High Courts10 Apr 2015Allowed
Naveesh Tejpal Alias Kittu Tejpal Vs Kunwar Alias Minty Tejpal and Others
Delhi High Court · (2015) 3 ACC 12
Motor Vehicles Act, 1988 - Section 166
High Courts10 Apr 2015Disposed off
Tata Aig General Insurance Co. Ltd. Vs Kedarnath and Others
Delhi High Court · (2015) 04 DEL CK 0159
Criminal Procedure Code, 1973 (CrPC) - Section 161