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Delhi High Court judgments, 2015

4,233 judgments · page 145 of 212

High Courts15 Apr 2015Partly Allowed

Durg Pal Vs State

Delhi High Court · (2015) 3 CCR 195 : (2015) 221 DLT 683

Criminal Procedure Code, 1973 (CrPC) - Section 207, 374 (2)Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 308
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High Courts15 Apr 2015Disposed off

Tarun Batra and Others Vs Roopa Sood

Delhi High Court · (2015) 04 DEL CK 0275

Cantonments Act, 2006 - Section 2(zm)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Delhi Municipal Corporation Act, 1957 - Section 334(1)(a), 334(1)(b)
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High Courts15 Apr 2015Disposed off

U.O.I. Vs N. Mohammad

Delhi High Court · (2015) 04 DEL CK 0230

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 320(3) (c)
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High Courts15 Apr 2015Allowed

RRB Energy Limited Vs Vestas Wind Systems and Others

Delhi High Court · (2015) 219 DLT 516

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16, 33, 34Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151, 94Penal Code, 1860 (IPC) - Section 52
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High Courts15 Apr 2015Dismissed

Rajpal Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2015) 4 AD 679

Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313, 465Evidence Act, 1872 - Section 157, 25, 26Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(d), 13(2)
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High Courts15 Apr 2015Dismissed

Adil Hussain Vs Amtul Shamim

Delhi High Court · (2015) 04 DEL CK 0170

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 2, Order 5 Rule 5Delhi Rent Control Act, 1958 - Section 14(1) (a), 14(1)(a)Evidence Act, 1872 - Section 114
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