High Courts16 Apr 2015Dismissed
Manohar Singh Vs National Thermal Power Corporation Ltd.
Delhi High Court · (2015) 04 DEL CK 0249
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 3
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 144 of 212
High Courts16 Apr 2015Dismissed
Sanjive Shukla Vs Rajiv P. Shukla and Others
Delhi High Court · (2015) 9 AD 552 : (2015) 220 DLT 664 : (2015) 179 PLR 13
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Specific Relief Act, 1963 - Section 19Transfer of Property Act, 1882 - Section 44
High Courts16 Apr 2015Dismissed
Manoj Kumar Vs Rajinder Singh Sawhney and Others
Delhi High Court · (2015) 219 DLT 725
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts16 Apr 2015Allowed
In Re: FIL India Business Services Private Limited and Others
Delhi High Court · (2015) 04 DEL CK 0234
Companies Act, 1956 - Section 235, 236, 237, 238, 239Companies Act, 2013 - Section 210, 212(1), 214, 215, 216(1)
High Courts16 Apr 2015Allowed
Mashbra Industries Pvt. Ltd. Vs Union of India
Delhi High Court · (2015) 7 AD 187 : (2015) 219 DLT 266
Arbitration and Conciliation Act, 1996 - Section 31 (7), 31 (7) (b), 31(7), 31(7) (a), 31(7) (b)Civil Procedure Code, 1908 (CPC) - Section 34
High Courts16 Apr 2015
The CMD, MTNL Corporate Office and Others Vs S.K. Malhotra
Delhi High Court · (2015) 04 DEL CK 0231
High Courts16 Apr 2015Allowed
In Re: Avalokiteshvar Valinv Limited and Others
Delhi High Court · (2015) 04 DEL CK 0223
Companies Act, 1956 - Section 100, 101, 101, 102, 102Companies Act, 2013 - Section 52
High Courts16 Apr 2015Dismissed
State Vs Brijesh Singh and Others
Delhi High Court · (2015) 04 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) - Section 177, 177, 178, 178, 179Penal Code, 1860 (IPC) - Section 120B, 147, 148, 149, 174AUnion Territories (Laws) Act, 1950 - Section 2
High Courts16 Apr 2015Disposed off
Sandeep Dhama Vs The State and Others
Delhi High Court · (2015) 219 DLT 570
High Courts16 Apr 2015Dismissed
RR Kabel Limited and Others Vs INCAB Industries Ltd. and Others
Delhi High Court · (2015) 6 AD 525 : (2015) 219 DLT 440
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 10, 12(2), 17(3), 18(3)
High Courts16 Apr 2015Disposed off
Management of Suraj Cinema Vs Presiding Officer (Labour Court No. 7) and Others
Delhi High Court · (2015) 5 AD 529 : (2015) 147 FLR 253 : (2015) 2 LLJ 685 : (2015) 2 LLN 372
Industrial Disputes Act, 1947 - Section 10(4)
High Courts16 Apr 2015
Neelam Imports and Others Vs Union of India and Others
Delhi High Court · (2015) 322 ELT 212 : (2015) 33 GSTR 383
Customs Act, 1962 - Section 108Foreign Trade (Development and Regulation) Act, 1992 - Section 2(e), 7
High Courts16 Apr 2015Disposed off
National Agriculture Co-operative Marketing Federation of India Ltd. (NAFED) Vs Alimenta SA
Delhi High Court · (2015) 04 DEL CK 0133
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 41, Order 21 Rule 54, 151, 151, 152Foreign Awards (Recognition and Enforcement) Act, 1961 - Section 5, 6
High Courts16 Apr 2015
Commissioner of Income Tax (Central)-III Vs Anshika Consultants Pvt. Ltd. and Others
Delhi High Court · (2015) 4 AD 429
Income Tax Act, 1961 - Section 132, 133(6), 68
High Courts16 Apr 2015
Chandrakant Jha Vs State
Delhi High Court · (2015) 4 AD 601 : (2015) 3 JCC 1636
Criminal Procedure Code, 1973 (CrPC) - Section 391, 482
High Courts16 Apr 2015
Commissioner of Income Tax Delhi IV Vs DLF Universal Ltd.
Delhi High Court · (2015) 378 ITR 197
High Courts16 Apr 2015Dismissed
Ravi Khunteta Vs Sanjay Rana
Delhi High Court · (2015) 04 DEL CK 0021
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 3
High Courts16 Apr 2015Dismissed
Naushad Vs State (NCT of Delhi)
Delhi High Court · (2015) 4 AD 730
Penal Code, 1860 (IPC) - Section 354, 376, 511
High Courts15 Apr 2015Disposed off
P.C. Bandivadekar Vs State (NCT) of Delhi and Others
Delhi High Court · (2015) 3 BC 385 : (2015) 221 DLT 53
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts15 Apr 2015Dismissed
Joginder Pal Bhatia and Others Vs State
Delhi High Court · (2015) 04 DEL CK 0335
Criminal Procedure Code, 1973 (CrPC) - Section 161, 207, 313, 374(2)Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 120(A), 120B, 120-B, 201, 210