High Courts20 Apr 2015Dismissed
Vikram Chandhok Vs Rashmi Skadegaard and Others
Delhi High Court · (2015) 8 AD 184 : (2015) 220 DLT 597 : (2015) 178 PLR 16
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 142 of 212
High Courts20 Apr 2015
Commissioner of Income Tax Centre Circle -22 Vs Kohinoor Foods Ltd.
Delhi High Court · (2015) 373 ITR 682
Income Tax Act, 1961 - Section 142(2A), 153A
High Courts20 Apr 2015Allowed
K. Dhanalakshmi Vs The Central Bureau of Investigation
Delhi High Court · (2015) 04 DEL CK 0089
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 109
High Courts20 Apr 2015Dismissed
Mahipal Singh Vs State
Delhi High Court · (2015) 4 AD 473
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 162, 251Evidence Act, 1872 - Section 157Penal Code, 1860 (IPC) - Section 161
High Courts20 Apr 2015Partly Allowed
State Bank of Bikaner and Jaipur and Others Vs All India Bank Deposit Collectors Federation and Others
Delhi High Court · (2015) 220 DLT 546
Bankers Books Evidence Act, 1891 - Section 2(3)Banking Regulation Act, 1949 - Section 10Constitution of India, 1950 - Article 136, 226, 43
High Courts20 Apr 2015
Ram Kishan and Others Vs State and Others
Delhi High Court · (2015) 3 CCR 72
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 106, 120A, 120-A, 120B, 120-B
High Courts20 Apr 2015Dismissed
Harjinder Singh Vs UOI and Others
Delhi High Court · (2015) 04 DEL CK 0084
Border Security Force Act, 1968 - Section 117(2), 40
High Courts20 Apr 2015Disposed off
Agam Dayal Vs UOI and Others
Delhi High Court · (2015) 04 DEL CK 0083
High Courts20 Apr 2015Dismissed
Anand Shrivastav and Others Vs Kotak Mahindra Bank and Others
Delhi High Court · (2015) 3 BC 52 : (2015) 219 DLT 722
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19, 2(g)
High Courts20 Apr 2015Dismissed
Dharamvir Dahiya Vs The Agricultural Produce Market Committee and Others
Delhi High Court · (2015) LLR 571
Constitution of India, 1950 - Article 226
High Courts20 Apr 2015Dismissed
Arise India Ltd. Vs Arun Mittal
Delhi High Court · (2015) 2 BC 598
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Apr 2015Dismissed
Abdul Mazid Vs State
Delhi High Court · (2015) 3 JCC 2034
Penal Code, 1860 (IPC) - Section 279, 304A, 337, 338
High Courts17 Apr 2015
Delhi State Civil Supplies Corpn. Ltd. Vs Presiding Officer and Others
Delhi High Court · (2015) 6 AD 550
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25F
High Courts17 Apr 2015Disposed off
Tanmay Mukhopadhyay Vs State and Others
Delhi High Court · (2015) 3 JCC(NI) 194
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 142
High Courts17 Apr 2015Allowed
K.M. Capital Ltd. and Others Vs Registrar of Companies and Others
Delhi High Court · (2015) 3 JCC 1500
Companies Act, 1956 - Section 205, 205 A, 205A, 207, 5Criminal Procedure Code, 1973 (CrPC) - Section 468, 473, 482
High Courts17 Apr 2015Dismissed
Vijay Prakash Verma Vs Surinder Singh and Others
Delhi High Court · (2015) 04 DEL CK 0310
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Delhi Rent Control Act, 1958 - Section 14(1) (e)Registration Act, 1908 - Section 17, 49
High Courts17 Apr 2015Dismissed
V.N. Behal and Others Vs Gurmeet Singh Wadalia
Delhi High Court · (2015) 04 DEL CK 0299
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 1, Order 12 Rule 6, Order 39 Rule 10, 151Transfer of Property Act, 1882 - Section 106
High Courts17 Apr 2015Dismissed
R.L. Sahi Vs Syndicate Bank and Others
Delhi High Court · (2015) 04 DEL CK 0277
Constitution of India, 1950 - Article 226
High Courts17 Apr 2015Disposed off
Mainuddin Vs The State (NCT of Delhi)
Delhi High Court · (2015) 04 DEL CK 0264
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 363, 376(2)(f)
High Courts17 Apr 2015Disposed off
Puneet Bansal and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 04 DEL CK 0224
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482