High Courts20 Apr 2015Dismissed
State Govt. of NCT of Delhi Vs Ajay and Others
Delhi High Court · (2015) 04 DEL CK 0384
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 304, 34, 394, 411
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 141 of 212
High Courts20 Apr 2015Disposed Off
Living Media India Ltd. Vs STV Enterprises Ltd.
Delhi High Court · (2015) 04 DEL CK 0382
Trade Marks Act, 1999 - Section 34
High Courts20 Apr 2015Dismissed
State Vs Usha Devi and Others
Delhi High Court · (2015) 04 DEL CK 0379
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(3)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 304, 307, 34
High Courts20 Apr 2015Disposed off
Bal Ram Vs BSES Rajdhani Power Ltd. and Others
Delhi High Court · (2015) 3 JCC 1695
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482
High Courts20 Apr 2015Dismissed
Ashok Chawla Vs State (NCT of Delhi)
Delhi High Court · (2015) 3 JCC 1678
Criminal Procedure Code, 1973 (CrPC) - Section 164, 397, 401, 482Penal Code, 1860 (IPC) - Section 354, 376, 420, 468, 471
High Courts20 Apr 2015Dismissed
Raghbir and Others Vs Puran Kumar Chug and Others
Delhi High Court · (2015) 178 PLR 18
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Delhi Land Reforms Act, 1954 - Section 3, 33
High Courts20 Apr 2015
Sanjay Maheshwari Vs Commissioner of Customs (Preventive)
Delhi High Court · (2015) 322 ELT 305
Customs Act, 1962 - Section 108, 112(b)Evidence Act, 1872 - Section 25
High Courts20 Apr 2015Disposed off
Reliance General Ins. Co. Ltd. Vs Prem Lata and Others
Delhi High Court · (2015) 4 ACC 331
Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(ii)
High Courts20 Apr 2015Disposed off
Rajendra Thakur Vs Under Secretary, Government of India and Others
Delhi High Court · (2015) 04 DEL CK 0263
Constitution of India, 1950 - Article 226
High Courts20 Apr 2015Disposed off
Amit Pal Manna Vs State and Others
Delhi High Court · (2015) 04 DEL CK 0248
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts20 Apr 2015Dismissed
Rita Kumar Vs Ministry of Human Resource Development and Others
Delhi High Court · (2015) 04 DEL CK 0244
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 3University Grants Commission Act, 1956 - Section 20, 26, 26(1), 26(2)
High Courts20 Apr 2015Dismissed
Ajay Pall Vs Chanda Pall
Delhi High Court · (2015) 4 AD 606 : (2015) 219 DLT 658 : (2015) 2 DMC 728 : (2015) 149 DRJ 656
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Guardians and Wards Act, 1890 - Section 12, 25
High Courts20 Apr 2015Disposed off
Shakuntala Gupta Vs Man Mohan Gupta and Others
Delhi High Court · (2015) 4 AD 498
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 105, Order 21 Rule 35, Order 21 Rule 36Constitution of India, 1950 - Article 227
High Courts20 Apr 2015Dismissed
Kamlesh Vs Tajuddin Khan
Delhi High Court · (2016) 1 AD 52 : (2015) 220 DLT 13
Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 13, 14(1) (a), 14(1) (a) (c), 14(1) (c), 14(1) (j)
High Courts20 Apr 2015
Idris Vs Sadat Ali Khan
Delhi High Court · (2015) 04 DEL CK 0221
Delhi Rent Control Act, 1958 - Section 14, 14(1), 14(1) (a), 14(1) (e), 14(2)
High Courts20 Apr 2015Disposed off
Mohan Dei and Others Vs State
Delhi High Court · (2015) 04 DEL CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 101, 106, 114Penal Code, 1860 (IPC) - Section 201, 302, 34, 364, 498A
High Courts20 Apr 2015Allowed
Aslam Vs State
Delhi High Court · (2015) 8 AD 73 : (2015) 220 DLT 218
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts20 Apr 2015Disposed off
Parvinder Vs State
Delhi High Court · (2015) 7 AD 169 : (2015) 219 DLT 327
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 357, 391, 428Evidence Act, 1872 - Section 27, 65-BPenal Code, 1860 (IPC) - Section 201, 299, 300, 302, 304
High Courts20 Apr 2015Dismissed
Ridgeview Construction Pvt. Ltd. and Others Vs Skyhigh Properties Pvt. Ltd.
Delhi High Court · (2015) 6 AD 66
Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 34Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts20 Apr 2015Dismissed
CE Construction Ltd. and Others Vs Intertoll ICS India (P) Ltd.
Delhi High Court · (2015) 219 DLT 667
Advocates Act, 1961 - Section 34(1), 49Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2, Order 3 Rule 4, Order 8 Rule 5