COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 143 of 212

High Courts17 Apr 2015Allowed

Lord Krishna Textile Mills/ National Textile Corporation Ltd. Vs Rampal Singh and Others

Delhi High Court · (2015) 146 FLR 836 : (2015) 3 LLN 128 : (2015) LLR 747

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 11, 2(k), 2A, 2A (1)

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High Courts17 Apr 2015Dismissed

Nupur Enterprises and Others Vs Punjab National Bank and Others

Delhi High Court · (2015) 150 DRJ 41 : (2015) 131 SCL 248

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(12), 13(2), 13(3A), 13(4)

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High Courts17 Apr 2015

Delhi Transport Corporation Vs Commissioner Service Tax

Delhi High Court · (2015) 149 DRJ 668 : (2015) 51 GST 511 : (2016) 37 GSTR 186 : (2015) 38 STR 673 : (2015) 82 VST 133

Arbitration and Conciliation Act, 1996 - Section 34, 9Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 66, 67, 68, 69, 73

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High Courts17 Apr 2015Dismissed

Vibha Kumari Vs Union of India and Others

Delhi High Court · (2015) 04 DEL CK 0206

Central Reserve Police Force Act, 1949 - Section 11(1)

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High Courts17 Apr 2015

Himachal Futuristic Communications Ltd. Vs Bharat Sanchar Nigam Ltd.

Delhi High Court · (2015) 04 DEL CK 0205

Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 14Contract Act, 1872 - Section 62

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High Courts17 Apr 2015Disposed off

Haryana Roadways Delhi Vs Rakesh Kumar and Others

Delhi High Court · (2015) 2 LLJ 646 : (2015) 2 LLN 376 : (2015) LLR 805

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25F, 25G, 25H

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High Courts17 Apr 2015Disposed off

R.P.S. Panwar and Others Vs C.B.I.

Delhi High Court · (2015) 3 JCC 1496

Constitution of India, 1950 - Article 14Criminal Procedure Code, 1973 (CrPC) - Section 197Penal Code, 1860 (IPC) - Section 109

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High Courts17 Apr 2015Allowed

Central Bureau of Investigation Vs Unknown Officers of Special Frontier Force and Others

Delhi High Court · (2015) 3 JCC 1613

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 100, 100 (4), 100(4), 100(5), 151Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471

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High Courts17 Apr 2015Dismissed