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Delhi High Court judgments, 2015

4,233 judgments · page 139 of 212

High Courts23 Apr 2015Dismissed

Yashwant Singh and Others Vs Indian Bank and Others

Delhi High Court · (2015) 04 DEL CK 0255

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(3A), 13(4), 17, 17(3)
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High Courts22 Apr 2015Disposed off

State Govt. of NCT of Delhi Vs Dhananjay Singh

Delhi High Court · (2015) 221 DLT 264 : (2015) 3 JCC 1882

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 439, 439(2), 482Penal Code, 1860 (IPC) - Section 109, 201, 202, 302, 307
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High Courts22 Apr 2015Partly Allowed

Imran and Others Vs State

Delhi High Court · (2015) 04 DEL CK 0258

Arms Act, 1959 - Section 25, 27, 3, 39Criminal Procedure Code, 1973 (CrPC) - Section 313, 82, 83Evidence Act, 1872 - Section 114, 27
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