COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 138 of 212

High Courts24 Apr 2015Dismissed

P.C. Dhingon Vs C.B.I.

Delhi High Court · (2015) 3 JCC 1703

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 398, 399, 400Penal Code, 1860 (IPC) - Section 409, 477A, 477-A

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High Courts24 Apr 2015Allowed

S.P. Mehra Vs Syndicate Bank and Others

Delhi High Court · (2015) LLR 687

Constitution of India, 1950 - Article 226, 227

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High Courts24 Apr 2015Allowed

Aslam Vs The State (NCT of Delhi)

Delhi High Court · (2015) 3 JCC 1697

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 363, 366, 376, 506

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High Courts24 Apr 2015

Ame De Verre (P) Ltd. Vs Commissioner Trade and Taxes

Delhi High Court · (2015) 83 VST 264

Delhi Value Added Tax Act, 2004 - Section 4(1) (b), 4(1) (e), 4(e), 6, 81

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High Courts24 Apr 2015

Uniexcel Polychem Pvt. Ltd. Vs Deputy Commissioner of Customs

Delhi High Court · (2015) 319 ELT 439

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High Courts24 Apr 2015Disposed off

Mahender Singh Vs Chanda Chawla

Delhi High Court · (2015) 150 DRJ 468

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6

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High Courts24 Apr 2015

Uday Punj Vs Commissioner of Income Tax (Central)-3

Delhi High Court · (2015) 04 DEL CK 0120

Income Tax Act, 1961 - Section 260A, 271(1)(c), 43(5), 43(5)(b)

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High Courts24 Apr 2015Dismissed

N. Siva Krishna Vs National Board of Examination and Others

Delhi High Court · (2015) 04 DEL CK 0102

Constitution of India, 1950 - Article 14, 15(3)Maternity Benefits Act, 1961 - Section 10

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High Courts24 Apr 2015Dismissed

Amit Jain Vs Ayurveda Herbal and Others

Delhi High Court · (2015) 63 PTC 121

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Designs Act, 2000 - Section 11, 19, 2, 22, 30

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High Courts23 Apr 2015Disposed off

Ved Prakash Jain Vs State, Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 3 JCC 1670

Criminal Procedure Code, 1973 (CrPC) - Section 154, 157, 173, 173(2), 173(8)Electricity Act, 1910 - Section 39, 44Penal Code, 1860 (IPC) - Section 34, 379, 380, 448, 506

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High Courts23 Apr 2015

Johnson Watch Company Pvt. Ltd. Vs Directorate of Revenue Intelligence

Delhi High Court · (2015) 322 ELT 70 : (2015) 51 GST 372

Customs Act, 1962 - Section 108, 110, 110(2), 124, 124(a)General Clauses Act, 1897 - Section 21

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High Courts23 Apr 2015Dismissed

Sushila Agarwal Vs Parshotam Sarup Aggarwal and Others

Delhi High Court · (2015) 04 DEL CK 0319

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151

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High Courts23 Apr 2015Dismissed

Prit Pal Singh Vs Ramesh Kumar Dora

Delhi High Court · (2015) 04 DEL CK 0306

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47, 114, 151Limitation Act, 1963 - Section 5

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High Courts23 Apr 2015Allowed

In Re: Vendee Builders Private Limited and Others

Delhi High Court · (2015) 04 DEL CK 0297

Companies Act, 1956 - Section 100, 235, 236, 237, 238

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High Courts23 Apr 2015Allowed

In Re: Allied Trademart Private Limited and Others

Delhi High Court · (2015) 04 DEL CK 0296

Companies Act, 1956 - Section 235, 236, 237, 238, 239

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High Courts23 Apr 2015Dismissed

C.D.M.O., Integrated Health Society Vs Vikas and Others

Delhi High Court · (2015) 04 DEL CK 0280

Constitution of India, 1950 - Article 226Minimum Wages Act, 1948 - Section 20, 20(2)

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High Courts23 Apr 2015

Commissioner of Income Tax-5 Vs Jcdecaux Advertising India (P) Ltd.

Delhi High Court · (2015) 04 DEL CK 0278

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High Courts23 Apr 2015Disposed off

Ved Parkash Jain Vs State, Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 04 DEL CK 0270

Criminal Procedure Code, 1973 (CrPC) - Section 154, 157, 173, 173(2), 173(8)Electricity Act, 1910 - Section 39, 44Penal Code, 1860 (IPC) - Section 34, 379, 380, 448, 506

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High Courts23 Apr 2015Partly Allowed

R.S. Jindal Vs Delhi Development Authority

Delhi High Court · (2015) 150 DRJ 54

Constitution of India, 1950 - Article 226, 227

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High Courts23 Apr 2015Dismissed

Union Bank of India Vs Bharat Bhushan

Delhi High Court · (2015) 04 DEL CK 0262

Industrial Disputes Act, 1947 - Section 11A

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