CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 137 of 212

High Courts27 Apr 2015Dismissed

Maya Jain Vs Yash Chhabra

Delhi High Court · (2015) 149 DRJ 396

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 37 Rule 3(5), Order 37 Rule 37Evidence Act, 1872 - Section 91Negotiable Instruments Act, 1881 (NI) - Section 139
Read judgment
High Courts27 Apr 2015Dismissed

Maple Solutions Ltd. Vs Bank of India and Others

Delhi High Court · (2015) 04 DEL CK 0135

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 17, 18(1)
Read judgment
High Courts24 Apr 2015Dismissed

Bhagwan Dass Vs State

Delhi High Court · (2015) 3 JCC 1701

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 292(2)(a), 354Protection of Children from Sexual Offences Act, 2012 - Section 10, 6
Read judgment
High Courts24 Apr 2015Allowed

Anil Kumar Verma Vs State

Delhi High Court · (2015) 04 DEL CK 0339

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Penal Code, 1860 (IPC) - Section 420Prevention of Corruption Act, 1988 - Section 13, 13(1), 13(1) (d), 13(2), 7
Read judgment
High Courts24 Apr 2015Partly Allowed

Sarfaraj Vs State

Delhi High Court · (2015) 04 DEL CK 0298

Criminal Procedure Code, 1973 (CrPC) - Section 221(1), 374 (2)Evidence Act, 1872 - Section 106, 113A, 113B, 4Penal Code, 1860 (IPC) - Section 107, 109, 304B, 306, 498A
Read judgment