High Courts29 Apr 2015Allowed
In Re: All India Film Corporation Private Limited and Others
Delhi High Court · (2015) 04 DEL CK 0283
Companies Act, 1956 - Section 235, 236, 237, 238, 239Companies Act, 2013 - Section 19
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 135 of 212
High Courts29 Apr 2015Disposed off
BSES Yamuna Power Ltd. Vs Talupula Engineering Co.
Delhi High Court · (2015) 04 DEL CK 0163
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 73
High Courts29 Apr 2015Dismissed
Ashok Goel (Architect) Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0161
Constitution of India, 1950 - Article 226National Capital Region Planning Board Act, 1985 - Section 10
High Courts29 Apr 2015Disposed off
Maxgrow PTE Ltd. Vs Cheminova Industries (P.) Ltd.
Delhi High Court · (2015) 04 DEL CK 0140
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37
High Courts29 Apr 2015Disposed off
Ravinder Singh Payal Vs GIC Housing Finance Ltd. and Others
Delhi High Court · (2015) 04 DEL CK 0138
Constitution of India, 1950 - Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14, 17Transfer of Property Act, 1882 - Section 58(f)
High Courts29 Apr 2015Dismissed
Parveen Kumar Beniwal Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 149 DRJ 434
Arms Act, 1959 - Section 17(3), 17(3)(b), 17(3)(c), 18Constitution of India, 1950 - Article 21, 226Penal Code, 1860 (IPC) - Section 302, 323, 336, 34, 341
High Courts29 Apr 2015Dismissed
Kumari Sushila Yadav Vs Atul Chaudhary
Delhi High Court · (2015) 04 DEL CK 0116
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Easements Act, 1882 - Section 60, 60(b)Transfer of Property Act, 1882 - Section 111
High Courts29 Apr 2015Disposed off
Asian Rubber Industries Vs Vakil and Others
Delhi High Court · (2015) 149 DRJ 325 : (2015) 146 FLR 647 : (2015) 2 LLJ 666 : (2015) LLR 809
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F
High Courts29 Apr 2015Disposed off
Shahnawaz Zaheer Vs Government of NCT of Delhi
Delhi High Court · (2015) 3 RCR(Civil) 699
Evidence Act, 1872 - Section 65BGuardians and Wards Act, 1890 - Section 7Hindu Minority and Guardianship Act, 1956 - Section 12, 13, 4 (4), 6, 8
High Courts29 Apr 2015Dismissed
Dharam Singh Vs Delhi Transport Corporation
Delhi High Court · (2015) 04 DEL CK 0061
Administrative Tribunals Act, 1985 - Section 21Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 279, 304A
High Courts29 Apr 2015Dismissed
Syed Moiz Quadri Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0058
Constitution of India, 1950 - Article 226
High Courts29 Apr 2015Dismissed
Subrata Bhaumik Vs Reserve Bank of India Services Board
Delhi High Court · (2015) 04 DEL CK 0057
Constitution of India, 1950 - Article 226
High Courts29 Apr 2015
Abhishek Kumar Pandey and Others Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0056
Constitution of India, 1950 - Article 226Hindu Minority and Guardianship Act, 1956 - Section 6
High Courts29 Apr 2015Disposed off
Vineet Jain Vs Assistant Provident Fund Commissioner
Delhi High Court · (2015) 146 FLR 535 : (2015) LLR 625
Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 14B, 7A, 8
High Courts28 Apr 2015Disposed off
Avtar Singh and Others Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 6 AD 347
Penal Code, 1860 (IPC) - Section 307, 34
High Courts28 Apr 2015Disposed off
Poonam Khanna and Others Vs Lav Kumar Kaul
Delhi High Court · (2015) 04 DEL CK 0329
Contract Act, 1872 - Section 23Delhi Rent Control Act, 1958 - Section 14
High Courts28 Apr 2015Dismissed
Pradeep Paswan Vs State (Govt. of NCT) Delhi
Delhi High Court · (2015) 04 DEL CK 0327
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 32, 32 (1), 32(1)Penal Code, 1860 (IPC) - Section 302
High Courts28 Apr 2015
Shri Lal Mahal Limited Vs Commissioner of Income Tax
Delhi High Court · (2015) 04 DEL CK 0307
Constitution of India, 1950 - Article 14Income Tax Act, 1961 - Section 143(1), 153(1), 153A, 260-A, 28
High Courts28 Apr 2015Dismissed
S.K. Jindal Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0294
Constitution of India, 1950 - Article 226
High Courts28 Apr 2015Dismissed
Pran Kumar Kaul Vs Indian Overseas Bank and Others
Delhi High Court · (2015) 4 LLN 359 : (2015) LLR 800
Constitution of India, 1950 - Article 226