High Courts01 May 2015Dismissed
Mahendra Sinsinwar and Others Vs Union of India and Others
Delhi High Court · (2015) 5 AD 716
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 133 of 212
High Courts01 May 2015Dismissed
Bishnu Das Vs Bishwatosh Das and Others
Delhi High Court · (2015) 5 AD 241
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Registration Act, 1908 - Section 17(2)
High Courts01 May 2015Dismissed
Goldspin Industries Ltd. Vs Authorized Officer, Canara Bank and Others
Delhi High Court · (2015) 9 AD 18 : (2015) 3 BC 257 : (2015) 220 DLT 328
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 17
High Courts01 May 2015Allowed
Gulzar Singh Vs Guru Harkrishan Public School
Delhi High Court · (2015) 220 DLT 74
Constitution of India, 1950 - Article 226
High Courts01 May 2015Dismissed
Surinder Narang and Others Vs Madhu Rani
Delhi High Court · (2015) 05 DEL CK 0123
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts01 May 2015Dismissed
Yatender Kumar Vs The State NCT of Delhi
Delhi High Court · (2015) 5 AD 81
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Motor Vehicles Act, 1988 - Section 133Penal Code, 1860 (IPC) - Section 279, 304A, 304-A
High Courts01 May 2015Dismissed
Bikramjit Ahluwalia and Others Vs Simran Ahluwalia and Others
Delhi High Court · (2015) 05 DEL CK 0110
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 251, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A, 499, 500
High Courts01 May 2015Dismissed
Ramesh Vs The State
Delhi High Court · (2015) 9 AD 577
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 498A
High Courts30 Apr 2015
Karan Singh and Others Vs State
Delhi High Court · (2015) 04 DEL CK 0386
Arms Act, 1959 - Section 25Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 120, 120B, 161, 34, 363
High Courts30 Apr 2015Allowed
Sudhir Kumar and Others Vs State
Delhi High Court · (2015) 04 DEL CK 0381
Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 157, 161, 174Penal Code, 1860 (IPC) - Section 302, 34
High Courts30 Apr 2015
Mahamedha Urban Cooperative Bank Ltd. Vs Delhi State Cooperative Bank Ltd.
Delhi High Court · (2015) 150 DRJ 325
Banking Regulation Act, 1949 - Section 56Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7, 80Delhi Co-operative Societies Act, 2003 - Section 129, 90
High Courts30 Apr 2015
Kuldeep Sobti Vs Pahwa Buildtech Pvt. Ltd. and Others
Delhi High Court · (2015) 04 DEL CK 0320
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 37 Rule 37, Order 6 Rule 15, Order 6 Rule 15 (1)
High Courts30 Apr 2015
Steel Authority of India Ltd. Vs Dampskibsselskabet Norden A/S
Delhi High Court · (2015) 4 ARBLR 313
Arbitration and Conciliation Act, 1996 - Section 34
High Courts30 Apr 2015
Shivnandan Buildcon Pvt. Ltd. and Others Vs The Commissioner of Income Tax and Others
Delhi High Court · (2015) 233 TAXMAN 297
Income Tax Act, 1961 - Section 143, 143(3), 144, 153A, 264
High Courts30 Apr 2015Partly Allowed
Dharmender Pandey Vs State
Delhi High Court · (2015) 04 DEL CK 0312
Criminal Procedure Code, 1973 (CrPC) - Section 161, 304, 313, 374Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts30 Apr 2015
Commissioner of Income Tax Vs Vishishth Chay Vyapar Ltd.
Delhi High Court · (2015) 281 CTR 292 : (2015) 376 ITR 576
Income Tax Act, 1961 - Section 131, 132(4), 260A, 73
High Courts30 Apr 2015
Reeta Vs State (NCT of Delhi)
Delhi High Court · (2015) 04 DEL CK 0304
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 109, 34, 363, 366A, 376
High Courts30 Apr 2015Dismissed
Sat Prakash and Others Vs State (GNCT of Delhi) and Others
Delhi High Court · (2015) 04 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 364, 365
High Courts30 Apr 2015Dismissed
Appaches Security and Allied Services Private Ltd. Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0302
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 21, 21(b)
High Courts30 Apr 2015
Ashok Sharma Vs Vijay Kumar Gupta
Delhi High Court · (2015) 04 DEL CK 0301
Delhi Rent Control Act, 1958 - Section 14 (2), 14(1)(a), 14(1)(e), 15 (1), 26