High Courts05 May 2015Dismissed
Sher Singh Dagar Vs Presiding Officer, Labour Court and Others
Delhi High Court · (2015) 146 FLR 204
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 131 of 212
High Courts05 May 2015Allowed
Bajaj Allianz Insurance Co. Ltd. Vs Gajraj and Others
Delhi High Court · (2015) 2 ACC 861
Employees Compensation Act, 1923 - Section 4
High Courts05 May 2015Dismissed
Anil Saini Vs Vikesh Kumar Singh and Others
Delhi High Court · (2015) 220 DLT 88
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 May 2015Dismissed
Manohar Lal and Others Vs The Registrar, CO-OP. Group Housing Society and Others
Delhi High Court · (2015) 05 DEL CK 0336
Delhi Co-operative Societies Act, 1972 - Section 88Delhi Co-operative Societies Act, 2003 - Section 112, 12, 127, 137, 77
High Courts05 May 2015Allowed
In Re: Mount Echo Buildwell Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0261
Companies Act, 1956 - Section 100, 235, 236, 237, 238
High Courts05 May 2015
Commissioner of Income Tax Vs Sumitomo Corporation India Pvt. Ltd.
Delhi High Court · (2015) 281 CTR 454 : (2015) 232 TAXMAN 313
High Courts05 May 2015Allowed
In Re: Shiva Agro Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0259
Companies Act, 1956 - Section 100, 235, 236, 237, 238
High Courts05 May 2015Allowed
In Re: Pilani Soft Labs Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0258
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts05 May 2015Allowed
In Re: American Express Foreign Exchange Services India Limited and Others
Delhi High Court · (2015) 05 DEL CK 0257
Companies Act, 1956 - Section 235, 250A, 391, 391, 392
High Courts05 May 2015Allowed
In Re: Eros Resorts and Hotels Limited and Others
Delhi High Court · (2015) 05 DEL CK 0256
Companies Act, 1956 - Section 100, 235, 236, 237, 238
High Courts05 May 2015Allowed
In Re: Genuine Enterprises Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0255
Companies Act, 1956 - Section 235, 250A, 391, 392, 393
High Courts05 May 2015Allowed
In Re: Rajendra Ravindra Printers Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0254
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts05 May 2015Allowed
In Re: Century Seeds Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0253
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts05 May 2015
Commissioner of Income Tax Central -II Vs Navbharat Export
Delhi High Court · (2015) 378 ITR 89
Income Tax Act, 1961 - Section 153A, 260-A
High Courts05 May 2015Disposed off
Bajaj Allianz Insurance Company Ltd. and Others Vs Sunil Kumar and Others
Delhi High Court · (2015) 05 DEL CK 0251
High Courts05 May 2015Allowed
Mohit Dhawan and Others Vs State and Others
Delhi High Court · (2015) 05 DEL CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts05 May 2015Disposed off
Satwant Singh and Others Vs State and Others
Delhi High Court · (2015) 05 DEL CK 0239
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A
High Courts05 May 2015Dismissed
J. Khushalani Vs Badarpur Thermal Power Station and Others
Delhi High Court · (2015) 5 AD 650 : (2015) 220 DLT 410
Constitution of India, 1950 - Article 226
High Courts05 May 2015
VLS Finance Ltd. Vs BMS IT Institute Private Limited and Others
Delhi High Court · (2015) 8 AD 120 : (2015) 220 DLT 113
Arbitration and Conciliation Act, 1996 - Section 11, 34, 36, 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 2 Rule 2, Order 21 Rule 30, Order 21 Rule 32, Order 21 Rule 41Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts05 May 2015
All India Institute of Medical Sciences and Others Vs Kaushal K. Verma and Others
Delhi High Court · (2015) 220 DLT 446