High Courts06 May 2015Disposed off
Tarun Saxena Vs State and Others
Delhi High Court · (2015) 05 DEL CK 0233
Penal Code, 1860 (IPC) - Section 20, 307, 34, 406, 482
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 130 of 212
High Courts06 May 2015Disposed off
G.R. Malhotra and Others Vs Canara Bank and Others
Delhi High Court · (2015) 8 AD 32 : (2015) 220 DLT 573 : (2015) 150 DRJ 276
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17Transfer of Property Act, 1882 - Section 41, 48, 58(f), 78
High Courts06 May 2015Disposed off
Mapsa Tapes Private Ltd. Vs Delhi State Industrial and Infrastructure Development Corporation Ltd.
Delhi High Court · (2015) 05 DEL CK 0231
Constitution of India, 1950 - Article 226
High Courts06 May 2015Dismissed
Mamta Ben Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0225
High Courts06 May 2015Dismissed
NRP Projects Private Limited Vs Indian Oil Corporation Limited
Delhi High Court · (2015) 05 DEL CK 0224
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts06 May 2015Disposed off
R.S. Chhabra Vs Gopal Krishan Kapoor
Delhi High Court · (2015) 150 DRJ 559
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 23 Rule 3Contract Act, 1872 - Section 18, 19Specific Relief Act, 1963 - Section 28
High Courts06 May 2015Dismissed
Rajesh Jain and Others Vs Qazi Shamim Ahmed and Others
Delhi High Court · (2015) 150 DRJ 62 : (2015) 2 RCR(Rent) 391
Delhi Rent Control Act, 1958 - Section 14 (1) (e), 14(1)(e), 2, 25B(8), 25-B(8)Evidence Act, 1872 - Section 116
High Courts06 May 2015Dismissed
Vikas Yadav Vs State (NCT of Delhi)
Delhi High Court · (2015) 150 DRJ 607
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts06 May 2015Disposed off
Delhi Structures Vs Gulati Hospitality and Others
Delhi High Court · (2015) 5 AD 85
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(5), Order 37 Rule 37
High Courts06 May 2015Disposed off
Court on Its Own Motion Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0169
Commission for Protection of Child Rights Act, 2005 - Section 14, 24Constitution of India, 1950 - Article 39(f)
High Courts06 May 2015Disposed off
Dugar Growth Fund Pvt. Ltd. Vs Mahamaya Builders Pvt. Ltd. and Others
Delhi High Court · (2015) 05 DEL CK 0156
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2(3), Order 37 Rule 3(4)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 May 2015Dismissed
Vinod Gahlot Vs Air-India Ltd. and Others
Delhi High Court · (2015) 05 DEL CK 0142
Constitution of India, 1950 - Article 226
High Courts06 May 2015Disposed off
Mohan Alwani Vs Director, Enforcement Directorate and Others
Delhi High Court · (2015) 150 DRJ 243
Constitution of India, 1950 - Article 21, 226Foreign Exchange Regulation Act, 1973 - Section 37, 50, 51, 61, 63Income Tax Act, 1961 - Section 40A(3)
High Courts06 May 2015Disposed off
Uday Kotak and Others Vs G.D. Foods Mfg (I) Pvt. Ltd. and Others
Delhi High Court · (2015) 150 DRJ 594 : (2015) 4 JCC 2433
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 202, 204, 239Essential Commodities Act, 1955 - Section 10, 7Negotiable Instruments Act, 1881 (NI) - Section 141
High Courts06 May 2015Dismissed
Surender Singh Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0102
Constitution of India, 1950 - Article 226, 227
High Courts05 May 2015
Lallan Shah Vs Bajrang Goyal
Delhi High Court · (2015) 05 DEL CK 0412
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 37 Rule 37Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 20
High Courts05 May 2015Disposed off
G.S. Gaini and Others Vs Sanjay Chiripal
Delhi High Court · (2015) 7 AD 32 : (2016) 227 DLT 281 : (2015) 150 DRJ 178
Criminal Procedure Code, 1973 (CrPC) - Section 197Delhi Co-operative Societies Act, 2003 - Section 118, 121, 121(2), 128, 140Penal Code, 1860 (IPC) - Section 120-B, 21, 406, 409, 420
High Courts05 May 2015Disposed off
Gulab Singh Vs Sher Singh
Delhi High Court · (2015) 6 AD 137
Civil Procedure Code, 1908 (CPC) - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(e)
High Courts05 May 2015Disposed off
Riyazuddin and Others Vs Saira and Others
Delhi High Court · (2015) 5 AD 155
Delhi Rent Control Act, 1958 - Section 14(1)(e)
High Courts05 May 2015
Commissioner of Central Excise Vs Haldiram India Pvt. Ltd.
Delhi High Court · (2015) 322 ELT 196
Constitution of India, 1950 - Article 226