High Courts07 May 2015Allowed
S.A. Khan and Others Vs Union of India and Others
Delhi High Court · (2015) 9 AD 1 : (2015) 150 DRJ 84
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 129 of 212
High Courts07 May 2015Dismissed
Abrar Vs State NCT of Delhi
Delhi High Court · (2015) 05 DEL CK 0190
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 9
High Courts07 May 2015
Commissioner of Income Tax Vs Cushman and Wakefield India Pvt. Ltd.
Delhi High Court · (2015) 277 CTR 368 : (2015) 233 TAXMAN 250
Income Tax Act, 1961 - Section 37, 92CA(4)
High Courts07 May 2015Disposed off
In Re: B-Core Software Pvt. Ltd.
Delhi High Court · (2015) 220 DLT 100
Companies Act, 1956 - Section 488, 497, 497(6)
High Courts07 May 2015Dismissed
Varinder Kaur Vs School Management of GHPS and Others
Delhi High Court · (2015) 150 DRJ 508
Constitution of India, 1950 - Article 226
High Courts07 May 2015Dismissed
Govt. of NCT of Delhi and Others Vs Virender Kumar
Delhi High Court · (2015) 220 DLT 379
Constitution of India, 1950 - Article 226, 227
High Courts07 May 2015Dismissed
Adesh Kumar Vs The Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0103
Penal Code, 1860 (IPC) - Section 120-BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts07 May 2015Disposed off
Vidyawati Khanna Trust Vs Central Bank of India
Delhi High Court · (2015) 05 DEL CK 0036
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts07 May 2015Disposed off
Social Jurist a Civil Rights Group Vs Govt. of N. C. T. of Delhi and Others
Delhi High Court · (2015) 05 DEL CK 0007
Constitution of India, 1950 - Article 226Delhi School Education Act, 1973 - Section 3(2), 4Right of Children to Free and Compulsory Education Act, 2009 - Section 18, 19, 19(2), 2, 2(f)
High Courts06 May 2015
Babita Rawat and Others Vs State and Others
Delhi High Court · (2015) 4 JCC 2318
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307
High Courts06 May 2015
TNT India Private Limited Vs Union of India and Others
Delhi High Court · (2015) 322 ELT 881
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 110(1A), 112(a)
High Courts06 May 2015Disposed off
Amir Abidi and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2015) 05 DEL CK 0271
Constitution of India, 1950 - Article 226
High Courts06 May 2015Dismissed
Vicky Vs State of Delhi
Delhi High Court · (2015) 05 DEL CK 0270
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 101, 106, 114Penal Code, 1860 (IPC) - Section 302, 34, 364, 498A, 498-A
High Courts06 May 2015Dismissed
Sunagro Seeds Pvt. Ltd. Vs National Seeds Corporation Ltd.
Delhi High Court · (2015) 05 DEL CK 0250
Contract Act, 1872 - Section 73
High Courts06 May 2015Dismissed
Arjun Dairy Pvt. Ltd. Vs God County Eden Homes Pvt. Ltd.
Delhi High Court · (2015) 05 DEL CK 0248
Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 May 2015Disposed off
Vedwati and Others Vs Shetan Singh and Others
Delhi High Court · (2015) 3 ACC 204
Motor Vehicles Act, 1988 - Section 163-A, 166, 168, 2(c)
High Courts06 May 2015Dismissed
Oriental Insurance Co. Ltd. Vs Ganesh Chaurasia and Others
Delhi High Court · (2015) 4 ACC 883
High Courts06 May 2015
Durga Precision Udyog Vs Siya Ram Tiwari
Delhi High Court · (2015) 05 DEL CK 0236
Constitution of India, 1950 - Article 226
High Courts06 May 2015Dismissed
M. Murugesan Vs Bharat Heavy Electricals Ltd. and Others
Delhi High Court · (2015) 05 DEL CK 0235
Constitution of India, 1950 - Article 226
High Courts06 May 2015Disposed off
Pallavi Sinha and Others Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2015) 05 DEL CK 0234