High Courts08 May 2015Dismissed
Bhupinder Kumar Vs State
Delhi High Court · (2015) 05 DEL CK 0151
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 128 of 212
High Courts08 May 2015Allowed
In Re: NIIT Limited and Others
Delhi High Court · (2015) 05 DEL CK 0148
Companies Act, 1956 - Section 101(2), 235, 250A, 391, 391
High Courts08 May 2015Allowed
In Re: RPS Vikas Castings Private Limited and Others
Delhi High Court · (2015) 05 DEL CK 0147
Companies Act, 1956 - Section 100, 100, 101, 102, 103
High Courts08 May 2015Dismissed
Apex Public School Vs Central Board of Trustees, EPF Organisation
Delhi High Court · (2015) 150 DRJ 255 : (2015) 2 LLJ 699 : (2015) LLR 675
Constitution of India, 1950 - Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 14-B, 15, 17, 6Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4
High Courts08 May 2015Dismissed
Apex Security and Detective Force Pvt. Ltd. Vs Central Board of Trustees, EPF Organisation
Delhi High Court · (2015) LLR 900
Constitution of India, 1950 - Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, 14-B, 15, 17, 6Sick Industrial Companies (Special Provisions) Act, 1985 - Section 4
High Courts08 May 2015Allowed
Dwarika Projects Ltd. Vs The Oriental Insurance Company Ltd.
Delhi High Court · (2015) 8 AD 395 : (2015) 220 DLT 155
Constitution of India, 1950 - Article 136, 226Insurance Act, 1938 - Section 64UM
High Courts07 May 2015
Praveen Mahajan and Others Vs Registrar Cooperative Societies and Others
Delhi High Court · (2015) 05 DEL CK 0404
Delhi Co-operative Societies Act, 2003 - Section 84(i)
High Courts07 May 2015Disposed Off
Sanjeev Kakkar and Others Vs Ardee Infrastructure Pvt. Ltd. and Others
Delhi High Court · (2015) 05 DEL CK 0393
Contract Act, 1872 - Section 74
High Courts07 May 2015
Aas Mohammad and Others Vs State and Others
Delhi High Court · (2015) 05 DEL CK 0334
Criminal Procedure Code, 1973 (CrPC) - Section 357
High Courts07 May 2015Dismissed
Ajit Kumar Saraswat Vs Small Industries Development Bank of India and Others
Delhi High Court · (2015) 9 AD 34 : (2015) 220 DLT 134
Constitution of India, 1950 - Article 226
High Courts07 May 2015Dismissed
State (G.N.C.T) of Delhi Vs Vijay Kumar and Others
Delhi High Court · (2015) 3 CCR 176 : (2015) 2 DMC 781
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(3)Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B, 113-B, 114
High Courts07 May 2015Disposed off
National insurance Co. Ltd. Vs Savita Sharma and Others
Delhi High Court · (2015) 4 ACC 790
Motor Vehicles Act, 1988 - Section 163-A, 166, 168, 2(c)
High Courts07 May 2015Dismissed
Shabir Ahmad Vs State (NCT of Delhi)
Delhi High Court · (2015) 05 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 366, 375, 376, 506
High Courts07 May 2015Dismissed
Anu Mangalani Vs Rajiv Gupta
Delhi High Court · (2015) 2 RCR(Rent) 399
Delhi Rent Control Act, 1958 - Section 14(1) (e), 14(6), 19, 25B (8), 25B(8)
High Courts07 May 2015Disposed off
Mallo Mal Malhotra Vs Suresh Kumar
Delhi High Court · (2015) 2 RCR(Rent) 57
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1), 14(1) (e), 14A, 25B, 25B(4)
High Courts07 May 2015Allowed
Delhi Development Authority Vs Rajinder Kumar
Delhi High Court · (2015) 05 DEL CK 0230
Civil Procedure Code, 1908 (CPC) - Section 100Land Acquisition Act, 1894 - Section 6Limitation Act, 1963 - Section 5
High Courts07 May 2015Dismissed
Gangotri Enterprises Ltd. Vs NTPC Ltd.
Delhi High Court · (2015) 05 DEL CK 0229
Arbitration and Conciliation Act, 1996 - Section 11 (8), 11(8), 12, 13
High Courts07 May 2015Dismissed
H.K. Basoya (Retd.) and Others Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0220
Constitution of India, 1950 - Article 14
High Courts07 May 2015Allowed
Master Rajat Mann Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2015) 5 ALLMR 68 : (2015) 219 DLT 791 : (2015) 3 RCR(Civil) 845
Right to Information Act, 2005 - Section 2(j), 6(1), 7(9), 8, 8(1)
High Courts07 May 2015Disposed off
The Delhi Network of Positive People Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0218
Constitution of India, 1950 - Article 226Patents Act, 1970 - Section 10(5), 11B, 158, 159, 16