High Courts14 May 2015Dismissed

Praveen Vs State

Delhi High Court · (2015) 05 DEL CK 0038

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 34, 392, 397
High Courts13 May 2015Dismissed

Karan Singh Vs State

Delhi High Court · (2015) 05 DEL CK 0275

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 300, 302, 307, 323
High Courts12 May 2015Dismissed

R.P. Mendiratta Vs Sandeep Choudhary

Delhi High Court · (2015) 05 DEL CK 0286

Criminal Procedure Code, 1973 (CrPC) - Section 251, 281, 313, 378(4), 417Evidence Act, 1872 - Section 114, 3General Clauses Act, 1897 - Section 27
High Courts12 May 2015Dismissed

Akram Vs State (NCT) Delhi

Delhi High Court · (2015) 05 DEL CK 0266

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 122, 354, 376, 399, 506