High Courts15 May 2015Dismissed
Anoop Tariyal Vs State Bank of Patiala and Others
Delhi High Court · (2015) 6 AD 112 : (2015) LLR 705
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 124 of 212
High Courts15 May 2015Allowed
Sanjeev Saxena Vs State (NCT of Delhi)
Delhi High Court · (2015) 9 AD 595
Criminal Procedure Code, 1973 (CrPC) - Section 227, 482Penal Code, 1860 (IPC) - Section 107, 120BPrevention of Corruption Act, 1988 - Section 11, 12, 28, 7
High Courts15 May 2015Disposed off
State and Others Vs Bhupinder Singh Bisht and Others
Delhi High Court · (2015) 7 AD 735 : (2015) 220 DLT 266
Arms Act, 1959 - Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 238, 239Penal Code, 1860 (IPC) - Section 120B, 141, 147, 148, 149
High Courts15 May 2015
Public Works Department and Others Vs Ashok Kumar and Others
Delhi High Court · (2015) 05 DEL CK 0291
Land Acquisition Act, 1894 - Section 17(1), 17(4), 4, 48(1), 6
High Courts15 May 2015Dismissed
K.B. Watts Vs Vipin Kalra
Delhi High Court · (2015) 7 AD 557 : (2015) 220 DLT 402
Delhi Rent Control Act, 1958 - Section 14(1)(b), 14(1)(e)Evidence Act, 1872 - Section 21
High Courts15 May 2015Dismissed
Sagar Apartment Flat Owners Scty. Vs Sequoia Const P. Ltd.
Delhi High Court · (2015) 05 DEL CK 0289
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, Order 39 Rule 2AContempt of Courts Act, 1971 - Section 10, 12
High Courts15 May 2015Disposed off
Star India Pvt. Ltd. Vs Telecom Regulatory Authority of India
Delhi High Court · (2015) 7 AD 86 : (2015) 150 DRJ 429
Constitution of India, 1950 - Article 226Telecom Regulatory Authority of India Act, 1997 - Section 36
High Courts15 May 2015Dismissed
Deepshikha and Others Vs Medical Council of India and Others
Delhi High Court · (2015) 150 DRJ 387
Constitution of India, 1950 - Article 14, 19Indian Medical Council Act, 1956 - Section 33Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i), 2(o), 2(t), 32, 33
High Courts15 May 2015Dismissed
All India Ex-Servicemen Bank Employees Federation (Regd.) Vs The Chairman, State Bank of India and Others
Delhi High Court · (2015) 05 DEL CK 0184
Constitution of India, 1950 - Article 16(4), 16(4-A)
High Courts15 May 2015Allowed
Ram Niwas Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 05 DEL CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts15 May 2015Dismissed
Shadab Shakil Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2015) 5 AD 1 : (2016) 1 ESC 269
High Courts15 May 2015
IRCON International Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 278 CTR 127 : (2015) 377 ITR 503 : (2015) 232 TAXMAN 595
Income Tax Act, 1961 - Section 143(3), 2(14), 2(24), 2(47), 260A
High Courts15 May 2015Allowed
Trinity Auto Components Ltd. Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0158
Constitution of India, 1950 - Article 226Negotiable Instruments Act, 1881 (NI) - Section 138Sick Industrial Companies (Special Provisions) Act, 1985 - Section 18(4), 19, 3(1)(o)
High Courts15 May 2015Dismissed
Home Cable Network Pvt. Ltd. Vs Media Pro Enterprise India Pvt. Ltd. and Others
Delhi High Court · (2015) 05 DEL CK 0119
Telecom Regulatory Authority of India Act, 1997 - Section 20
High Courts15 May 2015
Commissioner of Value Added Tax Vs Abhishek Electricals
Delhi High Court · (2015) 05 DEL CK 0108
Delhi Value Added Tax Act, 2004 - Section 35(2), 74, 74(7), 74(7)(a), 74(7)(b)
High Courts15 May 2015
Akil and Others Vs State NCT of Delhi
Delhi High Court · (2015) 05 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 160, 313Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 34, 356, 379, 392, 397
High Courts15 May 2015Allowed
Yogesh Malik and Others Vs State and Others
Delhi High Court · (2015) 05 DEL CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 34, 342, 384
High Courts15 May 2015Disposed off
Avnish Jain and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 7 AD 598 : (2015) 3 BC 310 : (2016) 1 Crimes 546 : (2015) 220 DLT 341
Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts15 May 2015Dismissed
Sukumar Chand Jain Vs Delhi State Industrial and Infrastructure Development Corporation Ltd.
Delhi High Court · (2015) 05 DEL CK 0084
High Courts14 May 2015Allowed
H.N. Wadhwa Vs Punjab National Bank and Others
Delhi High Court · (2015) 10 AD 414 : (2015) 220 DLT 385
Constitution of India, 1950 - Article 226