High Courts18 May 2015Dismissed
Ajay Kumar Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0121
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 123 of 212
High Courts18 May 2015Dismissed
Nirmala Devi Vs Directorate of Education and Others
Delhi High Court · (2015) 05 DEL CK 0120
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 3
High Courts18 May 2015
Schneider Electric India Private Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 220 DLT 725
Constitution of India, 1950 - Article 226
High Courts18 May 2015Dismissed
Saptagiri Restaurant Vs Airports Authority of India
Delhi High Court · (2015) 6 AD 285 : (2015) 151 DRJ 116
Easements Act, 1882 - Section 52, 60, 62, 63, 64
High Courts18 May 2015
Praveen Sharma Vs Jai Prakash Sharma and Others
Delhi High Court · (2015) 221 DLT 162
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(b), Order 32 Rule 1
High Courts18 May 2015
Commissioner of Income Tax Vs M.M. AQUA Technologies Ltd.
Delhi High Court · (2015) 278 CTR 30 : (2015) 221 DLT 341 : (2015) 376 ITR 498 : (2015) 233 TAXMAN 397
Companies Act, 1956 - Section 4AIncome Tax Act, 1961 - Section 2(ac), 43B, 43B(d)Transfer of Property Act, 1882 - Section 130, 131, 132, 133, 134
High Courts18 May 2015Allowed
R.K. Associates and Hoteliers Pvt. Ltd. Vs Indian Railways Catering and Tourism Corporation (IRCTC) and Others
Delhi High Court · (2015) 05 DEL CK 0091
Constitution of India, 1950 - Article 12, 14, 226
High Courts18 May 2015Allowed
S.D. Buildwell Pvt. Ltd. Vs Rail Land Development Authority
Delhi High Court · (2015) 8 AD 442 : (2015) 220 DLT 734 : (2015) 151 DRJ 63
Arbitration and Conciliation Act, 1996 - Section 2, 2(e), 4, 42, 7Constitution of India, 1950 - Article 14, 21, 226Railways Act, 1890 - Section 4(D)
High Courts18 May 2015Disposed off
Govt. School Teachers Association (Migrants) Regd. and Others Vs Union of India and Others
Delhi High Court · (2015) 8 AD 602 : (2015) 220 DLT 22 : (2015) 150 DRJ 1
Constitution of India, 1950 - Article 14, 16, 226, 32, 39Police Act, 1861 - Section 17
High Courts18 May 2015
R.C. Gupta and Brothers Vs B.S.E.S. Rajdhani and Others
Delhi High Court · (2015) 6 AD 426
Arbitration Act, 1940 - Section 14, 17, 30, 33Limitation Act, 1963 - Section 5
High Courts18 May 2015
Director of Income Tax Vs Ericsson AB
Delhi High Court · (2015) 05 DEL CK 0035
Income Tax Act, 1961 - Section 133(6), 133A, 251
High Courts18 May 2015Dismissed
University of Delhi Vs Subhash Chander Chopra and Others
Delhi High Court · (2015) 05 DEL CK 0032
Constitution of India, 1950 - Article 14Payment of Gratuity Act, 1972 - Section 14, 5, 7, 7 (3-A), 7(7)
High Courts18 May 2015Allowed
Paramount Residency Private Limited and Others Vs Paramount Propbuild Private Limited
Delhi High Court · (2015) 05 DEL CK 0030
Companies Act, 1956 - Section 100, 235, 236, 237, 238
High Courts18 May 2015Allowed
Crayons Global Finance Private Limited and Others Vs Vimi Investments and Finance Private Limited
Delhi High Court · (2015) 05 DEL CK 0029
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts18 May 2015Disposed off
Pankaj Verma Vs Brandhouse Retails Ltd.
Delhi High Court · (2015) 05 DEL CK 0028
Civil Procedure Code, 1908 (CPC) - Section 20(c)
High Courts15 May 2015Disposed Off
Yogesh and Others Vs State GNCT of Delhi and Others
Delhi High Court · (2015) 05 DEL CK 0401
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 207, 428Penal Code, 1860 (IPC) - Section 34, 392, 397, 411
High Courts15 May 2015Dismissed
Indian Council of Agricultural Research and Others Vs Amar Singh and Others
Delhi High Court · (2015) 05 DEL CK 0394
High Courts15 May 2015Disposed off
University of Delhi and Others Vs Nalini Prabhakar
Delhi High Court · (2015) 221 DLT 249
High Courts15 May 2015
People for Animals Vs Mohazzim and Others
Delhi High Court · (2015) 3 RCR(Criminal) 94