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Delhi High Court judgments, 2015

4,233 judgments · page 127 of 212

High Courts12 May 2015Dismissed

Maroof and Others Vs State

Delhi High Court · (2015) 3 CCR 125

Arms Act, 1959 - Section 25Constitution of India, 1950 - Article 21, 22(2), 226Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 173, 2, 268
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High Courts12 May 2015Dismissed

Kuber Dutt Sharma Vs State and Others

Delhi High Court · (2015) 220 DLT 289

Constitution of India, 1950 - Article 20Criminal Procedure Code, 1973 (CrPC) - Section 313, 372, 482Dowry Prohibition Act, 1961 - Section 2
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High Courts11 May 2015Dismissed

MCD Vs Bharat Bhushan Jain

Delhi High Court · (2015) 219 DLT 738

Delhi Municipal Corporation Act, 1957 - Section 331, 333, 334, 335, 337Howrah Municipal Corporation Act, 1980 - Section 175
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High Courts11 May 2015Disposed off

Yashveer Kumar Anand Vs R.L. Anand

Delhi High Court · (2015) 05 DEL CK 0268

Criminal Procedure Code, 1973 (CrPC) - Section 204, 205, 239, 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts11 May 2015Dismissed

Manoj Kumar Agarwal Vs CBI and Others

Delhi High Court · (2015) 8 AD 170 : (2015) 220 DLT 503 : (2015) 150 DRJ 332

Constitution of India, 1950 - Article 226, 227, 246Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 109, 21
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High Courts08 May 2015Disposed off

Alok Kumar Vs State

Delhi High Court · (2015) 05 DEL CK 0152

Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) - Section 302, 307, 320, 328, 354
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