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Delhi High Court judgments, 2015

4,233 judgments · page 132 of 212

High Courts05 May 2015Dismissed

F.S. Saggu Vs The Union of India and Others

Delhi High Court · (2015) 131 SCL 8

Banking Regulation Act, 1949 - Section 35ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 14, 2(1) (o), 6
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High Courts01 May 2015Dismissed

Sharad Agarwal Vs Lov Verma

Delhi High Court · (2015) 9 AD 12

Constitution of India, 1950 - Article 123Contempt of Courts Act, 1971 - Section 11, 12Indian Medical Council Act, 1956 - Section 3(1)(b)
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High Courts01 May 2015Dismissed

Balbir Chand Vs State (NCT of Delhi)

Delhi High Court · (2015) 6 AD 539 : (2015) 220 DLT 479

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 164, 313Evidence Act, 1872 - Section 53, 54Penal Code, 1860 (IPC) - Section 376, 506
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High Courts01 May 2015Dismissed

Ram Karan Pathak Vs State

Delhi High Court · (2015) 5 AD 287 : (2015) 150 DRJ 610 : (2015) 4 JCC 2358

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 19, 19(1)(c)
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High Courts01 May 2015Allowed

Aspire Investments Pvt. Ltd. Vs Nexgen Edusolutions Pvt. Ltd.

Delhi High Court · (2015) 5 AD 129 : (2015) 220 DLT 316 : (2015) 149 DRJ 332

Arbitration and Conciliation Act, 1996 - Section 11(6), 31, 31 (6), 31(6), 34Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 39 Rule 10Registration Act, 1908 - Section 17(1A), 23, 25, 49, 71
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