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Delhi High Court judgments, 2015

4,233 judgments · page 134 of 212

High Courts30 Apr 2015Allowed

UOI Vs D.S. Meena

Delhi High Court · (2015) 6 ALLMR 88 : (2015) 150 DRJ 97 : (2015) 3 RCR(Civil) 863

Constitution of India, 1950 - Article 19(1)(e), 226, 33Right to Information Act, 2005 - Section 11(1), 19, 19(4), 2(f), 2(h)
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High Courts30 Apr 2015Dismissed

Sanjeet Sahni Vs State

Delhi High Court · (2015) 04 DEL CK 0285

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 118, 134Penal Code, 1860 (IPC) - Section 376(2)(f)
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High Courts29 Apr 2015Dismissed

Puran Chand Vs Pawan Kumar and Others

Delhi High Court · (2015) 2 JCC 1271

Criminal Procedure Code, 1973 (CrPC) - Section 161, 378, 397, 401, 482Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 306, 498A
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High Courts29 Apr 2015Partly Allowed

Phool Singh and Others Vs State

Delhi High Court · (2015) 04 DEL CK 0330

Criminal Procedure Code, 1973 (CrPC) - Section 157, 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 307
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