High Courts28 Apr 2015Dismissed
Mankhanching Tombing Vs Directorate of Revenue Intelligence
Delhi High Court · (2015) 2 JCC 61
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 21(c), 50, 57, 67
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 136 of 212
High Courts28 Apr 2015Disposed off
Sunita Arora and Others Vs Uttar Pradesh State Road Transport Corporation
Delhi High Court · (2015) 04 DEL CK 0288
Motor Vehicles Act, 1988 - Section 163-A, 166, 168, 2 (c)
High Courts28 Apr 2015
State Vs Pratap Singh
Delhi High Court · (2015) 04 DEL CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 378, 378(5)Penal Code, 1860 (IPC) - Section 279, 304A, 379
High Courts28 Apr 2015Dismissed
Soma Enterprises Limited Vs National Thermal Power Corporation
Delhi High Court · (2015) 220 DLT 83
Arbitration and Conciliation Act, 1996 - Section 11 (6), 11(6)
High Courts28 Apr 2015
S.S. Automotive Pvt. Ltd. Vs Additional Commissioner, Custom (Export Shed)
Delhi High Court · (2015) 322 ELT 879
Customs Act, 1962 - Section 108
High Courts28 Apr 2015Dismissed
Kathuria Public School and Others Vs Union of India and Others
Delhi High Court · (2015) 149 DRJ 362
Constitution of India, 1950 - Article 166(2), 226, 77(1), 77(2)Delhi Development Act, 1957 - Section 22, 22(1)Land Acquisition Act, 1894 - Section 11, 12(2), 16, 18, 18(1)
High Courts28 Apr 2015Dismissed
Riazuddin and Others Vs DDA and Others
Delhi High Court · (2015) 04 DEL CK 0075
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10
High Courts28 Apr 2015Dismissed
Ramesh Chand Vs Jamia Millia Islamia
Delhi High Court · (2015) 04 DEL CK 0038
Industrial Disputes Act, 1947 - Section 2(A)
High Courts28 Apr 2015Dismissed
Delhi Tourism and Transportation Development Corporation Limited Vs Presiding Officer, Industrial Tribunal No. III, and Others
Delhi High Court · (2015) 146 FLR 780 : (2015) LLR 778 : (2015) LLR 613
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 17-B, 25-F
High Courts27 Apr 2015Dismissed
Virender Tanwar Vs Anjali
Delhi High Court · (2015) 3 JCC 2031
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts27 Apr 2015Disposed off
Pushpa Ahuja and Others Vs State and Others
Delhi High Court · (2015) 3 JCC 1673
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 203, 204, 399Penal Code, 1860 (IPC) - Section 120B, 34, 379, 380, 406
High Courts27 Apr 2015Allowed
Surender Solanki and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 150 DRJ 577
Constitution of India, 1950 - Article 243 R(2), 243A(4), 243P, 243Q, 243Q(1)Delhi Municipal Corporation Act, 1957 - Section 11, 11(1), 2(27), 3, 3(3)
High Courts27 Apr 2015
Tirupati Metal Works Vs Commissioner of Central Excise, Delhi
Delhi High Court · (2015) 322 ELT 442
High Courts27 Apr 2015
Commissioner of Income Tax-I Vs Accession Buildwell (P) Ltd.
Delhi High Court · (2015) 04 DEL CK 0325
Companies Act, 1956 - Section 117CIncome Tax Act, 1961 - Section 22, 260-A, 35D (2) (c) (iii), 56
High Courts27 Apr 2015Allowed
Arun Choudhary Vs The State NCT of Delhi
Delhi High Court · (2015) 2 JCC 1239
Criminal Procedure Code, 1973 (CrPC) - Section 82
High Courts27 Apr 2015Dismissed
Tushar Ranjan Mohanty Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0318
High Courts27 Apr 2015
Saroj Arora and Others Vs Mohinder Pal and Others
Delhi High Court · (2015) 04 DEL CK 0311
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, Order 43 Rule 43, 151Partnership Act, 1932 - Section 37, 42, 43Penal Code, 1860 (IPC) - Section 403, 420, 464, 467, 468
High Courts27 Apr 2015Allowed
Sunita Prem John Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0292
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 21A, 226, 30, 41, 45Delhi School Education Act, 1973 - Section 10, 11, 15
High Courts27 Apr 2015Allowed
Renu Barrot Vs The Directorate of Education and Others
Delhi High Court · (2015) 04 DEL CK 0291
Constitution of India, 1950 - Article 21A, 30, 41, 45Delhi School Education Act, 1973 - Section 11, 15Evidence Act, 1872 - Section 106
High Courts27 Apr 2015Dismissed
Ram Lakhan Vs State
Delhi High Court · (2015) 04 DEL CK 0289
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 118, 157, 8Penal Code, 1860 (IPC) - Section 376