High Courts22 Apr 2015
Ajay Suryavanshi and Others Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0242
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 140 of 212
High Courts22 Apr 2015
Food Safety and Standards Authority of India Vs Danisco (India) Pvt. Ltd. and Others
Delhi High Court · (2016) 1 Crimes 149 : (2015) 219 DLT 752 : (2015) 150 DRJ 532
Constitution of India, 1950 - Article 226Food Safety And Standards Act, 2006 - Section 13, 13(3)(a), 16, 16(1), 16(2)
High Courts22 Apr 2015Dismissed
Gaurav Rishi and Others Vs Union of India and Others
Delhi High Court · (2015) 7 AD 547 : (2015) 220 DLT 55
Constitution of India, 1950 - Article 226
High Courts22 Apr 2015
Aban Exim Pvt. Ltd. Vs Principal Commissioner of Customs and Others
Delhi High Court · (2015) 319 ELT 430
High Courts22 Apr 2015Dismissed
Rama Shanker Vs Prithvi Narain Berry and Sons (HUF)
Delhi High Court · (2015) 219 DLT 778
Delhi Rent Control Act, 1958 - Section 14(1)(e), 2(1), 25B, 25B(8)Easements Act, 1882 - Section 52
High Courts22 Apr 2015Disposed off
Amarjeet Singh Bindra and Others Vs Punjab and Sind Bank
Delhi High Court · (2015) 149 DRJ 320
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 10, 151
High Courts21 Apr 2015Disposed off
Rajat Sharma Vs State of NCT of Delhi
Delhi High Court · (2015) 3 JCC 1493
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, 406, 420
High Courts21 Apr 2015Dismissed
Subhash Chander Vs The Vice Chairman and Others
Delhi High Court · (2015) 04 DEL CK 0300
High Courts21 Apr 2015Allowed
Oriental Insurance Company Ltd. Vs Roshan Lal and Others
Delhi High Court · (2015) 04 DEL CK 0274
High Courts21 Apr 2015Partly Allowed
Kanijan and Others Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0241
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts21 Apr 2015Allowed
Nordic Intertrade Vs Steel Authority of India Ltd.
Delhi High Court · (2015) 04 DEL CK 0239
Arbitration and Conciliation Act, 1996 - Section 11, 18(1), 2(1)(h), 31, 31(5)Limitation Act, 1963 - Section 29, 5
High Courts21 Apr 2015Dismissed
Today Homes and Infrastructure Pvt. Ltd. and Others Vs Mapletree Property Pvt. Ltd. and Others
Delhi High Court · (2015) 04 DEL CK 0238
Arbitration and Conciliation Act, 1996 - Section 31 (6), 31(6)Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Contract Act, 1872 - Section 204, 222, 223, 230, 64
High Courts21 Apr 2015Dismissed
Satish Kumar and Others Vs Telu Ram
Delhi High Court · (2015) 7 AD 416 : (2015) 220 DLT 522
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 17Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 22, 23, 4, 5
High Courts21 Apr 2015Dismissed
Punj Lloyd Ltd. Vs GVK Power (Goindwal Sahib) Ltd.
Delhi High Court · (2015) 8 AD 79 : (2015) 220 DLT 460
Arbitration Act, 1940 - Section 14, 2(c)Arbitration and Conciliation Act, 1996 - Section 11, 17, 2(1)(e), 2(2), 20Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 25
High Courts21 Apr 2015Dismissed
Gunjan Kumar Vs Vipin Parwanda and Others
Delhi High Court · (2015) 224 DLT 188
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 9 Rule 7Limitation Act, 1963 - Section 5Specific Relief Act, 1963 - Section 19
High Courts21 Apr 2015
Commissioner of Income Tax Vs Anil Khandelwal
Delhi High Court · (2015) 04 DEL CK 0101
Evidence Act, 1872 - Section 34Income Tax Act, 1961 - Section 132(4A), 134(4A), 143(3), 153A, 292C
High Courts21 Apr 2015Dismissed
National Highways Authority of India Vs Hindustan Construction Co. Ltd.
Delhi High Court · (2015) 04 DEL CK 0034
Arbitration and Conciliation Act, 1996 - Section 29(1), 34Contract Act, 1872 - Section 53, 73
High Courts21 Apr 2015Disposed off
Babita Joshi Vs Dilip Rawat
Delhi High Court · (2015) 219 DLT 697 : (2015) 179 PLR 9
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Transfer of Property Act, 1882 - Section 106, 53A
High Courts20 Apr 2015Allowed
Veena Ajmani Vs State and Others
Delhi High Court · (2015) 04 DEL CK 0388
Criminal Procedure Code, 1973 (CrPC) - Section 207, 227, 228, 372, 411(ba)Penal Code, 1860 (IPC) - Section 227, 302, 34, 396, 411
High Courts20 Apr 2015Disposed Off
LNJ Financial Services Limited and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2015) 04 DEL CK 0387
Delhi Development Act, 1957 - Section 53(B), 53(B)(1), 53BDelhi Municipal Corporation Act, 1957 - Section 478