High Courts15 Apr 2015
Commissioner of Income Tax Vs MIS Bharti Teletech Ltd.
Delhi High Court · (2015) 278 CTR 339 : (2015) 233 TAXMAN 238
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 146 of 212
High Courts15 Apr 2015Disposed off
Kshitiz Diwakar Vs Delhi University and Others
Delhi High Court · (2015) 4 AD 420
High Courts15 Apr 2015Disposed off
Vibhu Kalra Vs Regional Passport Office
Delhi High Court · (2015) 04 DEL CK 0077
Hindu Marriage Act, 1955 - Section 13BRegistration of Births and Deaths Act, 1969 - Section 17
High Courts15 Apr 2015Allowed
Jage Ram and Others Vs State of Delhi
Delhi High Court · (2015) 04 DEL CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32, 32(1)Penal Code, 1860 (IPC) - Section 120-B, 302, 34, 406
High Courts15 Apr 2015Dismissed
Satish Kumar Singh Vs State Bank of India and Others
Delhi High Court · (2015) 7 AD 112 : (2015) LLR 573
High Courts13 Apr 2015Disposed off
Ram Karan Vs State and Others
Delhi High Court · (2015) 3 JCC 1685
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 181, 3Penal Code, 1860 (IPC) - Section 279, 304-A, 307
High Courts13 Apr 2015Allowed
Phool Kumar and Others Vs Union of India and Others
Delhi High Court · (2015) 150 DRJ 51
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts13 Apr 2015
Prestige Foods Ltd. Vs The STC of India
Delhi High Court · (2015) 6 AD 24
Arbitration Act, 1940 - Section 15, 16, 30, 33Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4
High Courts13 Apr 2015Dismissed
Mahesh Sharma Vs Union of India and Others
Delhi High Court · (2016) 1 ESC 309 : (2015) 3 SLJ 205
High Courts13 Apr 2015Allowed
Pritam Kaur Vs Union of India and Others
Delhi High Court · (2015) 221 DLT 131
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts13 Apr 2015
CIT-VII Vs MIS Greysham and Co.
Delhi High Court · (2015) 04 DEL CK 0321
Income Tax Act, 1961 - Section 260A, 41(1)
High Courts13 Apr 2015Disposed off
Tata Aig General Insurance Co. Ltd. Vs Kusum and Others
Delhi High Court · (2015) 04 DEL CK 0272
High Courts13 Apr 2015
Commissioner of Income Tax Delhi-II Vs Motherson Auto P. Ltd.
Delhi High Court · (2015) 04 DEL CK 0265
High Courts13 Apr 2015Dismissed
GAIL (India) Ltd. Vs Surya Roshini Ltd.
Delhi High Court · (2015) 04 DEL CK 0232
Arbitration and Conciliation Act, 1996 - Section 34
High Courts13 Apr 2015Partly Allowed
Kamlesh Kumar and Others Vs State of Delhi
Delhi High Court · (2015) 5 AD 533 : (2015) 219 DLT 453 : (2015) 2 DMC 172 : (2015) 3 JCC 1604
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B, 498A
High Courts13 Apr 2015Dismissed
Wazir Chand Vs State of NCT
Delhi High Court · (2015) 4 AD 545 : (2015) 220 DLT 631
Criminal Procedure Code, 1973 (CrPC) - Section 309, 311, 428Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 307
High Courts13 Apr 2015Allowed
Rahul Rana Vs State of the NCT of Delhi
Delhi High Court · (2015) 04 DEL CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Evidence Act, 1872 - Section 10, 27, 8Penal Code, 1860 (IPC) - Section 120A, 120B, 323, 364A, 394
High Courts13 Apr 2015
Prem Kumar Bansal Vs Ambrish Garg
Delhi High Court · (2015) 220 DLT 489
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32(5)Contract Act, 1872 - Section 62Specific Relief Act, 1963 - Section 10, 12, 14, 14 (1) (b), 14 (1)(d)
High Courts13 Apr 2015Disposed off
Krishan Kumar Kathuria Vs Inder Kumar Kathuria
Delhi High Court · (2015) 04 DEL CK 0191
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 23, Order 23 Rule 3, 151, 153, 2(2)
High Courts13 Apr 2015Dismissed
Virender Vs State
Delhi High Court · (2015) 04 DEL CK 0173
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 106, 201, 302, 34, 364