High Courts27 Mar 2015
Krown Agro Foods Pvt. Limited Vs Assistant Commissioner of Income Tax Circle 5(1)
Delhi High Court · (2015) 375 ITR 460
Income Tax Act, 1961 - Section 115JC, 131(1A), 132A, 143, 143(2)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 154 of 212
High Courts27 Mar 2015Allowed
Pes Installations Pvt. Ltd. And Others Vs Union of India and Others
Delhi High Court · AIR 2015 Delhi 108
High Courts27 Mar 2015Dismissed
Rambir Singh Vs Union of India and Others
Delhi High Court · (2015) 03 DEL CK 0006
Constitution of India, 1950 - Article 226
High Courts27 Mar 2015Dismissed
Nirmala Jain and Others Vs G.S. Batra and Others
Delhi High Court · (2015) 03 DEL CK 0003
Arbitration and Conciliation Act, 1996 - Section 9
High Courts27 Mar 2015
Aroon Purie Vs Commissioner of Income Tax
Delhi High Court · (2015) 277 CTR 1 : (2015) 375 ITR 188 : (2015) 231 TAXMAN 349
Income Tax Act, 1961 - Section 10, 10(17A), 10(17B), 10(3), 17
High Courts26 Mar 2015Allowed
Oriental Insurance Co. Ltd. Vs Basant and Others
Delhi High Court · (2015) 03 DEL CK 0343
High Courts26 Mar 2015Allowed
Golden Peakock Overseas Limited and Others Vs GPL Exports Limited
Delhi High Court · (2015) 03 DEL CK 0340
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts26 Mar 2015Allowed
Ashim Ghosh Vs The Controller of Patents
Delhi High Court · (2015) 62 PTC 433
Patents Act, 1970 - Section 11B, 11B(1), 11B(4), 16, 35
High Courts26 Mar 2015Allowed
Kanwar Singh Saini Vs Yusuf and Others
Delhi High Court · (2015) 03 DEL CK 0300
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151
High Courts26 Mar 2015Dismissed
Balchandra S. Bakhle and Others Vs Modelama Exports Ltd.
Delhi High Court · (2015) 03 DEL CK 0298
Criminal Procedure Code, 1973 (CrPC) - Section 251Evidence Act, 1872 - Section 137Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts26 Mar 2015
Arvinder Singh and Others Vs Lal Pathlabs Pvt. Ltd. and Others
Delhi High Court · (2015) 149 DRJ 88 : (2015) 178 PLR 36
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 - Section 27Income Tax Act, 1922 - Section 66(1)
High Courts26 Mar 2015Dismissed
Anant Ram and Others Vs Ridhima Lamba
Delhi High Court · (2015) 4 AD 341
Delhi Rent Control Act, 1958 - Section 14, 14 (1) (e)
High Courts26 Mar 2015Dismissed
Raj Kumar Vs State of Delhi
Delhi High Court · (2015) 4 AD 280
Criminal Procedure Code, 1973 (CrPC) - Section 162, 293, 313, 428Evidence Act, 1872 - Section 157, 18Penal Code, 1860 (IPC) - Section 161
High Courts26 Mar 2015Dismissed
N.S. Mittal and Others Vs Ericsson India Private Limited
Delhi High Court · (2015) 4 AD 301
Arbitration and Conciliation Act, 1996 - Section 11
High Courts26 Mar 2015Allowed
Cambridge Foundation School and Others Vs V.R. Subramanian and Others
Delhi High Court · (2015) 03 DEL CK 0114
Constitution of India, 1950 - Article 226, 227Delhi School Education Act, 1973 - Section 10, 4
High Courts26 Mar 2015Dismissed
Siya Ram Vs State
Delhi High Court · (2015) 03 DEL CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 164, 299Penal Code, 1860 (IPC) - Section 376
High Courts26 Mar 2015Disposed off
Canara Bank Vs Bharat Sanchar Nigam Ltd. and Others
Delhi High Court · (2015) 4 AD 312 : (2015) 3 ARBLR 408 : (2015) 218 DLT 715
High Courts26 Mar 2015Disposed off
Rashid Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 03 DEL CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 164, 374 (2), 428Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 14, 15, 15(g), 16, 17Penal Code, 1860 (IPC) - Section 302, 34, 363, 365, 366
High Courts26 Mar 2015Dismissed
Hem Chand Sharma and Others Vs Innovative Textiles Ltd. and Others
Delhi High Court · (2015) 178 PLR 53
Civil Procedure Code, 1908 (CPC) - Order 36 Rule 36, Order 37 Rule 37, Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a)
High Courts26 Mar 2015Dismissed
Opaque Infrastructure Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2015) 4 AD 460